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ITAT Lucknow Bench

2,688 judgments

DEPUTY COMMISSIONER OF INCOME TAX-2, KANPUR vs SHRI MAYANK AGNIHOTRI, KANPUR

ITA 158/LKW/2020[2015-16]Status: Disposed26/9/2024AY 2015-16

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

M/S RAJ KUMAR SINGH & CO.,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX, LUCKNOW

ITA 1288/LKW/1993[1990-91]Status: Disposed26/9/2024AY 1990-91

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

MEDHAVI SPORTS PRIVATE LIMITED,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, KANPUR

ITA 89/LKW/2024[2016-17]Status: Disposed19/9/2024AY 2016-17

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

SUJEET GUPTA,BAREILLY vs ITO WARD-2(2), BAREILLY NEW

ITA 208/LKW/2024[2018-19]Status: Disposed19/9/2024AY 2018-19

HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI SUBHASH MALGURIA (Judicial Member)

LEKHESHWAR EDUCATIONAL TRUST,AYODHYA vs ITO EXEMPTION WARD, LUCKNOW

ITA 146/LKW/2024[2016-17]Status: Disposed19/9/2024AY 2016-17

SHRI G. D. PADAMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

U P SUGAR MILLS COGEN ASSOCIATION,LUCKNOW vs AO EXEMPTION CIRCLE, LUCKNOW

ITA 145/LKW/2024[2018-19]Status: Disposed19/9/2024AY 2018-19

HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI SUBHASH MALGURIA (Judicial Member)

RAKESH RAWAT,LUCKNOW vs ITO-4(1), LUCKNOW

ITA 384/LKW/2023[2017-18]Status: Disposed19/9/2024AY 2017-18

HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

RAKESH RAWAT,LUCKNOW vs ITO-4(1), LUCKNOW

ITA 383/LKW/2023[2017-18]Status: Disposed19/9/2024AY 2017-18

HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

THE ADDITIONAL DISTRICT MAGISTRATE JOINT ORGANISATION,LUCKNOW vs DY COMMISSIONER OF INCOME TAX (TDS), LUCKNOW

ITA 127/LKW/2023[2019-20]Status: Disposed19/9/2024AY 2019-20

HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

THE ADDITIONAL DISTRICT MAGISTRATE JOINT ORGANISATION,LUCKNOW vs DY COMMISSIONER OF INCOME TAX (TDS), LUCKNOW

ITA 126/LKW/2023[2018-19 Qtr-1]Status: Disposed19/9/2024

HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

THE ADDITIONAL DISTRICT MAGISTRATE JOINT ORGANISATION,LUCKNOW vs DY COMMISSIONER OF INCOME TAX (TDS), LUCKNOW

ITA 125/LKW/2023[2017-18]Status: Disposed19/9/2024AY 2017-18

HON’BLE SHRI G. D. PADMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

DCIT, RANGE-3, LUCKNOW vs M/S OM AUTO PVT. LTD., RAEBARELI

ITA 409/LKW/2020[2017-18]Status: Disposed19/9/2024AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

DCIT, RANGE-3, LUCKNOW vs M/S OM AUTOMOBILES PVT. LTD., LUCKNOW

ITA 404/LKW/2020[2017-18]Status: Disposed19/9/2024AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

M/S. SANGAM POWER GENERATION COMPANY LTD.,NOIDA vs ITO- 6(1), LUCKNOW

ITA 265/LKW/2020[2014-15]Status: Disposed19/9/2024AY 2014-15

HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI SUBHASH MALGURIA (Judicial Member)

M/S. SANGAM POWER GENERATION COMPANY LTD.,NOIDA vs ITO- 6(1), LUCKNOW

ITA 264/LKW/2020[2013-14]Status: Disposed19/9/2024AY 2013-14

HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI SUBHASH MALGURIA (Judicial Member)

REHAM FOUNDATION,LUCKNOW vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW

ITA 576/LKW/2016[N.A]Status: Disposed19/9/2024

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

MARKAZUL IGHASATIL KHAIRIATIL HINDIYA SOCIETY,BAREILLY vs CIT(EXEMPTIONS), LUCKNOW

ITA 230/LKW/2022[00]Status: Disposed18/9/2024

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

VIL LIMITED,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX-6, LUCKNOW.

ITA 92/LKW/2023[2011-12]Status: Disposed12/9/2024AY 2011-12

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

VIL LIMITED,LUCKNOW. vs DY. COMMISIONER OF INCOME TAX-6, LUCKNOW., LUCKNOW

ITA 91/LKW/2023[2016-17]Status: Disposed12/9/2024AY 2016-17

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

VIL LIMITED,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX-6, LUCKNOW.

ITA 90/LKW/2023[2015-16]Status: Disposed12/9/2024AY 2015-16

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)