ITAT Lucknow Bench
2,688 judgments
CHARTERED ACCOUNTANTS SPORTS ASSOCIATION,UTTAR PRADESH, LUCKNOW vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), LUCKNOW, UTTAR PRADESH, LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
CO-OPERATIVE CANE DEVELOPMENT UNION LIMITED, MAHOLI, AYYUBI CHAMBER, RANIGANJ, LAKHIMPUR KHERI-262001(U.P),LAKHIMPUR KHERI vs ASSISTANT COMMISSIONER OF INCOME TAX SITAPUR (NEW), SITAPUR NEW.
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
CO-OPERATIVE CANE DEVELOPMENT UNION LIMITED, MAHOLI, AYYUBI CHAMBER, RANIGANJ, LAKHIMPUR KHERI-262001(U.P),LAKHIMPUR KHERI vs ASSISTANT COMMISSIONER OF INCOME TAX SITAPUR (NEW), SITAPUR NEW.
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
CO-OPERATIVE CANE DEVELOPMENT UNION LIMITED MAHOLI AYYUBI CHAMBER, RANIGANJ, LAKHIMPUR KHERI-262001,LAKHIMPUR KHERI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, SITAPUR-NEW, SITAPUR
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
IIT KANPUR DEVELOPMENT FOUNDATION,KANPUR vs COMMISSIONER OF INCOME TAX EXEMPTION, LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
DILIP JAISWAL AND OTHERS,BAREILLY vs PCIT,BAREILLY, BAREILLY
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
ACIT, RANGE-1, LUCKNOW vs MAA RAKTDANTIKA CONTRACTORS AND SUPPLIERS PVT. LTD., LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
ACIT, RANGE-1, LUCKNOW vs M/S MOHAMED BAGH CLUB LTD., LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
ACIT, RANGE-1, LUCKNOW vs SHRI SHIV SHANKER SINGH, LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
M/S. MAA RAKLTDANTIKA CONTRACTORS AND SUPPLIERS PVT. LTD.,LUCKNOW vs THE DCIT/ACIT, RANGE-4, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
M/S. BAL KALYAN SAMITI SARASWATI VIDHYA MANDIR INTER COLLEGE,RAMPUR vs CIT (E), LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
M/S. SULTANPUR ZILLA SAHKARI BANK LTD.,SULTANPUR vs PR. COMMISSIONER OF INCOME TAX, FAIZABAD
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
M/S. DISTRICT COOPERATIVE BANK LIMITED,SHAHJAHANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, BAREILLY
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
THE MORADABAD BRANCH OF INDIA MEDICAL ASSOCIATION,MORADABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
SHRI SUBODH AGARWAL,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
SHRI SUBODH AGARWAL,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
ASSTT. COMMISSIONER OF INCOME TAX, RANGE-V, LUCKNOW vs PATEL PAN PRODUCTS LTD., LUCKNOW
SHRI GD PADMAHSHALI (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
DCIT,CENTRAL CIRCLE-1, LUCKNOW vs SHRI MONISH IQBAL, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, KANPUR vs RAGHUNATH INTERNATIONAL LIMITED, NEW DELHI
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)
INST OF TOOL ROOM TRG UP,LUCKNOW vs ITO, NFAC, LUCKNOW
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
