ITAT Lucknow Bench
2,688 judgments
NIRMAL SINGH,AYODHYA vs ITO WARD-1, FAIZABAD
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
SAHARA Q SHOP UNIQUE PRODUCTS RANGE LIMITED,LUCKNOW vs COMMISSIONER OF INCOME TAX APPEALS, LUCKNOW
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
RAM SWAROOP MEMORIAL CHARITABLE TRUST,BAREILLY vs C.I.T. (E), LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
SHASHI AGARWAL,LUCKNOW vs DCIT-1, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
SHASHI AGARWAL,LUCKNOW vs DCIT, CENTRAL CIRCLE-1, LUCKNOW, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
MOHAMMAD FIROZ,GONDA UTTAR PRADESH vs INCOME TAX OFFICER, GONDA - NEW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
LATE ANIL KUMAR CHAKRAVARTI THROUGH LEGAL HEIR AND WIFE JYOTI,HARDOI vs ITO-3(2), HARDOI, HARDOI
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
PRATHVI RAJ,LUCKNOW vs DCIT, LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
GYNENDRA PRATAP SRIVASTAVA,BAHRAICH vs ITO-2, BAHRAICH
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
SHRI JITESH KUMAR SONKAR,LUCKNOW vs ITO-3(2), LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
RAJEEV GUPTA S/O LH RAMESH CHANDRA GUPTA,KANPUR vs ITO-3(3), KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
SHIV SWAMI VERMA,BARABANKI vs ITO-5(5), BARABANKI-1
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
AMBRISH KUMAR,BARABANKI vs ITO-5(4), BARABANKI
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
SHUJAT SAIF,BAREILLY vs INCOME TAX OFFICER, ITO-2(2) BAREILLY-NEW, BAREILLY-NEW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
NEYVELI UTTAR PRADESH POWER LIMITED,LUCKNOW vs ITO - 2(1), LUCKNOW, LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
NEYVELI UTTAR PRADESH POWER LIMITED,LUCKNOW vs ITO - 2(1), LUCKNOW, LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
PROVL. DIV. PWD HAMIRPUR.,HAMIRPUR vs THE ADDL. CIT-TDS, KANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
BR LUBRICANTS,FAIZABAD vs ITO, WARD-1, FAIZABAD
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
GALLANTT FOUNDATION (FORMERLY KNOWN AS GOVIND FOUNDATION),GORAKHPUR vs COMMISSIONER OF INCOME TAX(EXEMPTION), LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
GALLANTT FOUNDATION( FORMERLY KNOWN AS GOVIND FOUNDATION),GORAKHPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)