ITAT Lucknow Bench

2,688 judgments

ACIT, RANGE-I, LUCKNOW vs CI HOSPITALITY WORLDWIDE PRIVATE LIMITED, LUCKNOW

ITA 449/LKW/2020[2017-18]Status: Disposed29/10/2024AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

M/S. VARDA ESTATE AND PROPERTIES PVT. LTD.,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, RANGE-6, LUCKNOW

ITA 109/LKW/2020[2015-16]Status: Disposed29/10/2024AY 2015-16

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

HAKIKAT SARAF,KANPUR vs INCOME TAX OFFICER-2(5), KANPUR

ITA 247/LKW/2017[2014-15]Status: Disposed29/10/2024AY 2014-15

SH. SUDHANSHU SRIVASTAVA (Judicial Member)

M/S BENARA BEARING PVT.LTD,AGRA vs DCIT-CC-1, KANPUR

ITA 333/LKW/2024[B.P.1996-97 to 2002-03]Status: Disposed25/10/2024

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

SUDHIR SHANKAR HALWASIYA,LUCKNOW vs ACIT-3, LUCKNOW

ITA 201/LKW/2024[2016-17]Status: Disposed25/10/2024AY 2016-17

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

DRISHTI EK PAHAL SAMAJIK SANSTHA,BAREILLY vs ITO, EXEMPTION, BAREILLY.

ITA 54/LKW/2023[2017-18]Status: Disposed25/10/2024AY 2017-18

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

HARSAHAIMAL SHIAMLAL JEWELLERS PVIVATE LIMITED,BAREILLY vs PCIT(CENTRAL), BAREILLY

ITA 65/LKW/2022[2017-2018]Status: Disposed25/10/2024AY 2017-2018

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

HALWASIYA PROPERTIES PVT. LTD.,LUCKNOW vs INCOME TAX OFFICER-3(5), LUCKNOW

ITA 204/LKW/2022[F.Y. 2012-13]Status: Disposed25/10/2024

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

MAKASHOOD ASHARAF,LAKHIMPUR KHERI vs THE INCOME TAX OFFICER, LAKHIMPUR KHERI

ITA 200/LKW/2022[2016-17]Status: Disposed25/10/2024AY 2016-17

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

ETAH WINE TRADERS,KASGANJ vs PCIT, BAREIILY

ITA 117/LKW/2022[2017-18]Status: Disposed25/10/2024AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

M/S. ARUN KUMAR & BROTHERS,PILIBHIT vs DCIT, CIRCLE-2, BAREILLY

ITA 214/LKW/2020[2015-16]Status: Disposed25/10/2024AY 2015-16

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

M/S. TIRUBALA INTERNATIONAL PRIVATE LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, RANGE-VI, KANPUR

ITA 148/LKW/2018[2015-16]Status: Disposed25/10/2024AY 2015-16

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

M/S. TIRUBALA INTERNATIONAL PRIVATE LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, RANGE-VI, KANPUR

ITA 147/LKW/2018[2014-15]Status: Disposed25/10/2024AY 2014-15

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

CO-OP-CANE DEVELOPMENT UNION GOLA,LAKHIMPUR KHERI vs ITO RANGE-3(4), LAKHIMPUR KHERI-1

ITA 185/LKW/2024[2019-20]Status: Disposed24/10/2024AY 2019-20

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

RAJDHANI NAGAR SAHKARI BANK LTD,LUCKNOW vs DY. CIT, LUCKNOW

ITA 111/LKW/2024[2011-12]Status: Disposed24/10/2024AY 2011-12

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

FUTURE MONEY SALES AND MARKETING PVT.LTD, A-28,NEAR BANKEY BIHARI TAMPEL RAJENDRA NAGER, BAREILLY-243001,BAREILLY vs INCOME TAX OFFICER -1(2),BAREILLY-NEW., BAREILLY-NEW

ITA 194/LKW/2023[2011-12]Status: Disposed24/10/2024AY 2011-12

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

BHIM FOUNDATION,NAINITAL vs COMMISSIONER OF INCOME TAX (E)Q, LUCKNOW

ITA 169/LKW/2020[NA]Status: Disposed24/10/2024

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

PURSHOTTAM NARAIN SHUKLA,UNNAO vs ITO WARD -2(4), UNNAO-NEW

ITA 157/LKW/2024[2017-18]Status: Disposed16/10/2024AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

INCOME TAX OFFICER, GONDA, GONDA vs M/S. KRISHI UTPADAN MANDI SAMITI, BALRAMPUR

ITA 184/LKW/2023[2013-14]Status: Disposed16/10/2024AY 2013-14

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

INCOME TAX OFFICER, GONDA, GONDA vs M/S. KRISHI UTPADAN MANDI SAMITI, BALRAMPUR

ITA 185/LKW/2023[2014-15]Status: Disposed15/10/2024AY 2014-15

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)