← All Benches

ITAT Lucknow Bench

2,688 judgments

KAMAL DEEP SINGH,SHAHJAHANPUR vs ITO -1 (4), SHAHJAHANPUR

ITA 57/LKW/2024[2017-18]Status: Heard19/11/2024AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

VIMLESH KUMAR,RAEBARELI vs ITO, RAEBARELI

ITA 524/LKW/2024[2017-18]Status: Heard19/11/2024AY 2017-18

SHRI SUDHANSHU SRIVATAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

ABSAR AHMAD,SITAPUR vs ITO, SITAPUR

ITA 471/LKW/2024[2015-16]Status: Heard19/11/2024AY 2015-16

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

M/S SADANA ELECTRIC STORE,LUCKNOW vs DY.CIT RANGE-6, LUCKNOW

ITA 414/LKW/2024[2013-14]Status: Disposed19/11/2024AY 2013-14

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

KRITIKA SINGH,LUCKNOW vs INCOME TAX OFFICER, RANGE 4(2), LUCKNOW, LUCKNOW

ITA 102/LKW/2021[2011-2012]Status: Disposed19/11/2024AY 2011-2012

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

ARSHAD MAHMOOD KHAN,LUCKNOW vs ITO-2(1), LUCKNOW

ITA 622/LKW/2024[2014-15]Status: Disposed14/11/2024AY 2014-15

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

RAJENDRA PRATAP YADAV,LUCKNOW vs COMMISSIONER OF INCOME TAX(APPEALS), NFAC

ITA 614/LKW/2024[2017-18]Status: Disposed14/11/2024AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

D H POLYMER PVT. LTD.,KANPUR vs CIT, KANPUR

ITA 554/LKW/2024[2018-19]Status: Disposed14/11/2024AY 2018-19

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

KARAN SINGH,UNNAO vs ITO-2(4), UNNAO

ITA 494/LKW/2024[2017-18]Status: Disposed14/11/2024AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

NEETA TIWARI,LUCKNOW vs ITO-4(1), LUCKNOW

ITA 493/LKW/2024[2022-23]Status: Disposed14/11/2024AY 2022-23

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

ACIT-2(1)(1), KANPUR, KANPUR vs UP STATE YARN COMPANY LIMITED , KANPUR

ITA 469/LKW/2024[2009-10]Status: Disposed13/11/2024AY 2009-10

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

LALJI YADAV,LUCKNOW vs ITO-1(2), LUCKNOW

ITA 448/LKW/2024[2017-18]Status: Disposed13/11/2024AY 2017-18

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

SARVJEET SINGH,LUCKNOW vs ITO-2, FAIZABAD

ITA 447/LKW/2024[2014-15]Status: Disposed12/11/2024AY 2014-15

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

ASSTT. COMMISSIONER OF INCOME TAX, FAIZABAD vs M/S JEEWANI FUELS PVT. LTD, FAIZABAD

ITA 303/LKW/2017[2013-14]Status: Disposed11/11/2024AY 2013-14

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

M/S MODEL EXIM,KANPUR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), KANPUR

ITA 137/LKW/2022[2011-12]Status: Disposed5/11/2024AY 2011-12

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

ASSTT. CIT CENTRAL CIRCLE-2, KANPUR vs ZAIN ALAM, KANPUR

ITA 237/LKW/2022[2019-20]Status: Disposed29/10/2024AY 2019-20

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

ASSTT.CIT, CENTRAL CIRCLE-2, KANPUR vs ZAINA FATIMA AHMAD, KANPUR

ITA 236/LKW/2022[2019-20]Status: Disposed29/10/2024AY 2019-20

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

ASSTT.CIT, CENTRAL CIRCLE-2, KANPUR vs SHAHEEN RABIA, KANPUR

ITA 235/LKW/2022[2019-20]Status: Disposed29/10/2024AY 2019-20

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

ASSTT. CIT, CENTRAL CIRCLE-2, KANPUR vs MEHTAB ALAM, KANPUR

ITA 234/LKW/2022[2019-20]Status: Disposed29/10/2024AY 2019-20

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

ASSTT. CIT, CENTRAL CIRCLE-2, KANPUR vs TABREZ ALAM, KANPUR

ITA 233/LKW/2022[2019-20]Status: Disposed29/10/2024AY 2019-20

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)