ITAT Lucknow Bench

2,688 judgments

SRI RAM MURTI ANCHAL MEMORIAL EDUCATIONAL SOCIETY,SHAHJAHANPUR vs CIT(A)-3, LUCKNOW

ITA 284/LKW/2023[2011-12]Status: Disposed28/11/2024AY 2011-12

SHRI ANADEE NATH MISSHRA (Accountant Member)

SRI RAM MURTI ANCHAL MEMORIAL EDUCATIONAL SOCIETY,SHAHJAHANPUR vs CIT(A)-3, LUCKNOW

ITA 283/LKW/2023[2010-11]Status: Disposed28/11/2024AY 2010-11

SHRI ANADEE NATH MISSHRA (Accountant Member)

AJAI PRATAP SINGH,RAEBARELI vs FACELESS ASSESSMENT UNIT, FACELESS ASSESSMENT UNIT

ITA 528/LKW/2024[2016-2017]Status: Disposed27/11/2024AY 2016-2017

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

RAJESH KUMAR GUPTA,BAREILLY vs I.T.O. 2(3), BAREILLY

ITA 108/LKW/2023[2012-13]Status: Disposed27/11/2024AY 2012-13

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

DY. CIT SPECIAL RANGE-1, LUCKNOW, LUCKNOW vs M/S INDO GULF FERTILIZERS & CHEMICALSCOEPORATION LTD, SULTANPUR

ITA 1539/LKW/1996[1990-91]Status: Disposed27/11/2024AY 1990-91

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

INCOME-TAX OFFICER - 2(2), BAREILLY, BAREILLY vs SAHAKARI GANNA VIKAS SAMITI LIMITED FARIDPUR, BAREILLY

ITA 334/LKW/2024[2018-19]Status: Heard26/11/2024AY 2018-19

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

FIROJ AHMAD ,LUCKNOW vs ITO-1(4), LUCKNOW

ITA 264/LKW/2024[2017-18]Status: Heard26/11/2024AY 2017-18

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

ANITA VINOD MISHRA,VIVEK KHAND ,GOMTI NAGAR vs ACIT- 1, LUCKNOW-NEW, PRATYAKSH KAR BHAWAN, LUCKNOW

ITA 247/LKW/2024[2017-18]Status: Disposed26/11/2024AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

DY/ASSTT.COMMISSIONER OF INCOME TAX, CC-1, KANPUR vs SMT. STUTI DALMIA, KANPUR

ITA 7/LKW/2023[2017-18]Status: Heard26/11/2024AY 2017-18

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

DY/ASSTT. COMMISSIONER OF INCOME TAX,CC-1,, KANPUR vs SMT. AAKANKSHA DALMIA, KANPUR

ITA 6/LKW/2023[2017-18]Status: Heard26/11/2024AY 2017-18

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

DY/ ASSTT.COMMISSIONER OF INCOME TAX-CC-1,, KANPUR vs SHRI SHIV KUMAR PALIWAL, KANPUR

ITA 5/LKW/2023[2017-18]Status: Heard26/11/2024AY 2017-18

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

NOMAN HUSSAIN,LUCKNOW vs ITO-3(2), HARDOI

ITA 97/LKW/2024[2018-19]Status: Disposed21/11/2024AY 2018-19

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

NOMAN HUSAIN,LUCKNOW vs ITO-3(2), HARDOI

ITA 96/LKW/2024[2018-19]Status: Disposed21/11/2024AY 2018-19

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS) LUCKNOW, LUCKNOW vs BIOVED RESEARCH SOCIETY, ALLAHABAD

ITA 286/LKW/2023[2011-12]Status: Disposed21/11/2024AY 2011-12

SHRI ANADEE NATH MISSHRA (Accountant Member)

SACHIN VERMA,HAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - II, KANPUR

ITA 59/LKW/2022[2018-2019]Status: Disposed20/11/2024AY 2018-2019

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

KAMAL KANT VERMA,HAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, KANPUR

ITA 53/LKW/2022[2018-2019]Status: Heard20/11/2024AY 2018-2019

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

M/S STANDARD FROZEN FOODS EXPORTS PVT LTD,HAPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CC-II, KANPUR

ITA 45/LKW/2022[2018-2019]Status: Disposed20/11/2024AY 2018-2019

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

M/S U.P HINDI SANSTHAN,LUCKNOW vs COMMISSIONER OF INCOME TAX -(EXEMPTION), LUCKNOW

ITA 727/LKW/2019[2016-17]Status: Disposed20/11/2024AY 2016-17

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX -(EXEMPTION), LUCKNOW vs M/S U.P HINDI SANSTHAN, LUCKNOW

ITA 198/LKW/2019[2016-17]Status: Disposed20/11/2024AY 2016-17

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

MOHAMMAD AHMAD,BASTI vs ITO, BASTI

ITA 610/LKW/2024[2017-18]Status: Heard19/11/2024AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)