ITAT Lucknow Bench

2,688 judgments

A.K.A. DEVELOPERS PVT.LTD.,KANPUR vs ITO WARD-6(1), KANPUR

ITA 294/LKW/2024[2012-13]Status: Disposed11/12/2024AY 2012-13

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

AL HIND EDUCATIONAL AND WELFARE SOCIETY,LUCKNOW vs INCOME TAX OFFICER (E), LUCKNOW

ITA 684/LKW/2019[2015-16]Status: Disposed11/12/2024AY 2015-16

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

INCOME TAX OFFICER (E), LUCKNOW vs AL HIND EDUCATIONAL AND WELFARE SOCIETY, LUCKNOW

ITA 657/LKW/2019[2015-16]Status: Disposed11/12/2024AY 2015-16

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

ASTT. COMMISSIONER OF INCOME TAX, LUCKNOW vs M/S PRAG INDUSTRIES (INDIA) PVT. LTD., LUCKNOW

ITA 660/LKW/2016[2013-14]Status: Disposed11/12/2024AY 2013-14

SHRI KUL BHARAT, VIDE PRESIDENT SHRI ANADEE NATH MISSHRA (Accountant Member)

VIVEK KUMAR GUPTA,FAIZABAD vs ITO WARD-1, FAIZABAD

ITA 525/LKW/2024[2017-18]Status: Disposed10/12/2024AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

SUB REGISTRAR, TAMKUHIRAJ,KUSHINAGAR vs ADDITIONAL COMMISSIONER OF INCOME TAX (I&CI), LUCKNOW

ITA 347/LKW/2019[2013-14]Status: Fixed5/12/2024AY 2013-14

SHRI KUL BHARAT, VIDE PRESIDENT SHRI ANADEE NATH MISSHRA (Accountant Member)

M/S ALLIANCE BUILDERS & CONTRACTORS LTD.,KANPUR vs ASTT. COMMISSIONER OF INCOME TAX, KANPUR

ITA 126/LKW/2016[2011-12]Status: Disposed5/12/2024AY 2011-12

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

SANGEETA PANDEY,LUCKNOW vs INCOME TAX OFFICER, WD-1(4),, LUCKNOW-NEW

ITA 564/LKW/2024[2012-13]Status: Disposed4/12/2024AY 2012-13

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

SHASHI KALA AGARWAL,BAHRAICH vs ITO, RANGE-2,, BAHRAICH

ITA 256/LKW/2023[2015-16]Status: Disposed3/12/2024AY 2015-16

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

SHRI GANESH DUBEY,LUCKNOW vs DCIT, CIRCLE-1, LUCKNOW

ITA 391/LKW/2020[2014-15]Status: Disposed3/12/2024AY 2014-15

SHRI KUL BHARAT, VIDE PRESIDENT SHRI ANADEE NATH MISSHRA (Accountant Member)

METAL CANS AND CLOSURES PVT. LTD.,KANPUR vs ACIT-5, KANPUR

ITA 353/LKW/2024[2014-15]Status: Disposed29/11/2024AY 2014-15

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

FATIMA BUILDERS PRIVATE LIMITED,LUCKNOW vs ADDLJCIT(A)-1 PUNE, PUNE

ITA 346/LKW/2024[2010-11]Status: Disposed29/11/2024AY 2010-11

SHRI ANADEE NATH MISSHRA (Accountant Member)

RAJIV KUMAR,SHAHJAHANPUR vs ITO-1(5) SHAHJAHANPUR-2, SHAHJAHANPUR

ITA 336/LKW/2024[2017-18]Status: Disposed29/11/2024AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

TACK EXIM PVT. LTD.,KANPUR vs ACIT CIRCLE2(3)(1), KANPUR

ITA 324/LKW/2024[2017-18]Status: Disposed29/11/2024AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

ASHOK KUMAR RAJA,PILIBHIT vs INCOME TAX OFFICER-2(4),, PILIBHIT

ITA 632/LKW/2024[2009-2010]Status: Disposed28/11/2024AY 2009-2010

SHRI ANADEE NATH MISSHRA (Accountant Member)

SAHKARI GANNA VIKAS SAMITI LTD.,LAKHIMPUR KHERI vs ACIT, SITAPUR

ITA 351/LKW/2024[2019-20]Status: Disposed28/11/2024AY 2019-20

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

MRIDULA PANDIT,LUCKNOW vs ITO 2(5), LUCKNOW

ITA 231/LKW/2024[2017-18]Status: Disposed28/11/2024AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

BHANU PRATAP,BAREILLY vs ITO-1(1), BAREILLY

ITA 133/LKW/2024[2011-12]Status: Disposed28/11/2024AY 2011-12

SHRI ANADEE NATH MISSHRA (Accountant Member)

DIVESH KUMAR,BAREILLY vs ACIT CENTRAL, BAREILLY

ITA 389/LKW/2023[2019-20]Status: Disposed28/11/2024AY 2019-20

SHRI ANADEE NATH MISSHRA (Accountant Member)

SRI RAM MURTI ANCHAL MEMORIAL EDUCATIONAL SOCIETY,SHAHJAHANPUR vs CIT(A)-3,, LUCKNOW

ITA 285/LKW/2023[2012-13]Status: Disposed28/11/2024AY 2012-13

SHRI ANADEE NATH MISSHRA (Accountant Member)