ITAT Lucknow Bench

2,688 judgments

ALOK GUPTA,LUCKNOW vs ASSESSING OFFICER NATIONAL E-ASSESSMENT CENTRE DELHI, DELHI

ITA 404/LKW/2024[2018-19]Status: Disposed18/12/2024AY 2018-19

SHRI ANADEE NATH MISSHRA (Accountant Member)

SUSHEEL KUMAR SHARMA,DALIGANJ, LUCKNOW vs ITO-4(4), LUCKNOW-NEW, HAZRATGANJ, LUCKNOW

ITA 250/LKW/2024[2017-18]Status: Disposed18/12/2024AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, RANGE-4, LUCKNOW vs SMT. MOHINI AGARWAL, L/H LATE MUKESH AGARWAL, LUCKNOW

ITA 170/LKW/2020[2014-15]Status: Disposed17/12/2024AY 2014-15

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

DY. COMMISSIONER OF INCOME TAX-6, KANPUR vs M/S ROHIT SURFACTANTS PVT. LTD., KANPUR

ITA 605/LKW/2015[2008-09]Status: Disposed17/12/2024AY 2008-09

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

SUPREET KAUR,KANPUR vs THE INCOME-TAX OFFICER, RANGE 1(2)(3), KANPUR, KANPUR

ITA 87/LKW/2024[2017-18]Status: Disposed13/12/2024AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

NAND KISHORE SINGH,BARABANKI vs ASSESSEMENT UNIT, INCOME TAX DEPARTMENT, FACELESS

ITA 674/LKW/2024[2017-2018]Status: Disposed13/12/2024AY 2017-2018

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

RAKESH KUMAR GUPTA,BAREILLY vs INCOME TAX OFFICER WARD 2(3), BAREILLY

ITA 502/LKW/2024[2014-15]Status: Disposed13/12/2024AY 2014-15

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

HARIDAS,PILIBHIT vs ITO RANGE-2(4), PILIBHIT

ITA 402/LKW/2024[2010-11]Status: Disposed13/12/2024AY 2010-11

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

SANTOSH KUMAR,AMBEDKAR NAGAR UTTAR PRADESH vs ITO GONDA- NEW W-(61) (91)NFAC DELHI, GONDA UTTAR PRADESH

ITA 380/LKW/2023[2017-18]Status: Disposed13/12/2024AY 2017-18

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

PAPPU SONKAR,LUCKNOW vs ITO-3(3), LUCKNOW-NEW

ITA 342/LKW/2023[2017-18]Status: Disposed13/12/2024AY 2017-18

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

SMT. KAMLESH GUPTA,LUCKNOW vs ASSISTANT COMMISSIONER OF INCOME TAX, LUCKNOW.

ITA 22/LKW/2023[2014-15]Status: Disposed13/12/2024AY 2014-15

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

DISTRICT COOPERETIV BANK LTD,BARABANKI vs DCIT/ACIT-3, LUCKNOW- NEW

ITA 178/LKW/2022[2019-20]Status: Disposed13/12/2024AY 2019-20

SHRI. KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

ABHAY BENARA,KANPUR vs DY. COMMISSIONER OF INCOME TAX, KANPUR

ITA 267/LKW/2017[2013-14]Status: Disposed13/12/2024AY 2013-14

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

RAJESH KUMAR GUPTA,PILIBHIT vs ITO RANGE-2(4), PILIBHIT

ITA 583/LKW/2024[2018-19]Status: Disposed12/12/2024AY 2018-19

SHRI ANADEE NATH MISSHRA (Accountant Member)

PRASHANT,KANPUR vs ITO WARD 1(1)(3), KANPUR

ITA 514/LKW/2024[2012-13]Status: Disposed12/12/2024AY 2012-13

SHRI ANADEE NATH MISSHRA (Accountant Member)

K.G.SHOE EXPORTS,KANPUR vs A/DCIT CIRCLE-1(2)(1), KANPUR

ITA 94/LKW/2024[2012-13]Status: Disposed11/12/2024AY 2012-13

SHRI KUL BHARAT, VIDE PRESIDENT SHRI ANADEE NATH MISSHRA (Accountant Member)

REKHA BAJPAI,LUCKNOW vs NFAC, LUCKNOW

ITA 640/LKW/2024[2020-21]Status: Disposed11/12/2024AY 2020-21

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

ALOK DADU,MODI NAGAR vs ADDLJCIT(A)-1, COIMBATORE

ITA 613/LKW/2024[2022-2023]Status: Disposed11/12/2024AY 2022-2023

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

ABHAY SINGH,LUCKNOW vs D/ACIT-3, LUCKNOW

ITA 321/LKW/2024[2017-18]Status: Disposed11/12/2024AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

MOHAMMAD SAJID,BARABANKI vs ITO-5(4), BARABANKI

ITA 319/LKW/2024[2017-18]Status: Disposed11/12/2024AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)