ITAT Lucknow Bench

2,688 judgments

ACIT, FAIZABAD vs M/S. SAKET FOODS PVT. LTD., BAHRAICH

ITA 326/LKW/2020[2012-13]Status: Disposed31/12/2024AY 2012-13

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

ACIT, FAIZABAD vs M/S. SHREE RAMESHWAR LAL FOODS PVT. LTD., BAHRAICH

ITA 325/LKW/2020[2012-13]Status: Disposed31/12/2024AY 2012-13

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

INCOME TAX OFFICER-2(1), LUCKNOW vs SHRI JAI SINGH, LUCKNOW

ITA 443/LKW/2020[2017-18]Status: Disposed30/12/2024AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

MR. JAI SINGH,LUCKNOW vs ITO, RANGE-2(5), LUCKNOW

ITA 368/LKW/2020[2017-18]Status: Disposed30/12/2024AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

NEYVELI UTTAR PRADESH POWER LIMITED,LUCKNOW vs ITO - 2(1), LUCKNOW, LUCKNOW

ITA 152/LKW/2024[2018-19]Status: Disposed27/12/2024AY 2018-19

SHRI ANADEE NATH MISSHRA (Accountant Member)

PINKI MISHRA,BARABANKI vs ITO-5(5), BARABANKI-2

ITA 223/LKW/2024[2017-18]Status: Disposed26/12/2024AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

KRISHI UTPADAN MANDI SAMITI, RURA,RURA, KANPUR DEHAT vs CPC, BANGALORE ITO (EXEMPTION), KANPUR

ITA 102/LKW/2024[2016-17]Status: Disposed26/12/2024AY 2016-17

SHRI ANADEE NATH MISSHRA (Accountant Member)

M/S DISTRICT CO-OPERATIVE BANK LTD.,BARABANKI vs JOINT DIRECTOR OF INCOME TAX (I& CI ), LUCKNOW

ITA 682/LKW/2018[2017-18]Status: Disposed26/12/2024AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

DR. ANITA MEHROTRA,LUCKNOW vs ASST. COMMISSIONER OF INCOME TAX, LUCKNOW

ITA 1372/LKW/1997[01/04/86 To 25/04/96]Status: Disposed26/12/2024

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

KAMRAN ZUBAIR,KANPUR vs THE AO CIRCLE-1(2)(1),, KANPUR

ITA 84/LKW/2024[2017-18]Status: Disposed23/12/2024AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

SIDDHARTH SINGH,BAREILLY vs ITO-1(1), BAREILLY

ITA 498/LKW/2024[2020-21]Status: Disposed23/12/2024AY 2020-21

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

TIRLOCHAN SINGH,PILIBHIT vs INCOME TAX OFFICER, WARD-2(5), PILIBHIT

ITA 497/LKW/2024[2017-18]Status: Disposed23/12/2024AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

EXCLUSIVE SELECTION CHIKAN (P), LTD,LUCKNOW vs NFAC, DELHI

ITA 394/LKW/2024[2018-19]Status: Disposed23/12/2024AY 2018-19

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

CANE DEVELOPMENT COUNCIL,LAKHIMPUR KHERI vs ITO RANGE-3(2), HARDOI-1

ITA 392/LKW/2024[2016-17]Status: Disposed23/12/2024AY 2016-17

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

SIRAJ HASAN,BAHRAICH vs THE INCOME TAX OFFICER-I, BAHRAICH

ITA 74/LKW/2023[2015-16]Status: Disposed23/12/2024AY 2015-16

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, RANGE-1, LUCKNOW., LUCKNOW. vs M/S. MG AUTOSALES PRIVATE LIMITED, LUCKNOW.

ITA 58/LKW/2023[2017-18]Status: Disposed19/12/2024AY 2017-18

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

SHRI RAM SHAKYA,ETAWAH vs ITOWARD-1(4), KANPUR

ITA 597/LKW/2024[2011-12]Status: Disposed18/12/2024AY 2011-12

SHRI ANADEE NATH MISSHRA (Accountant Member)

J V STOCK BROKING PVT. LTD.,KANPUR vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-5, KANPUR

ITA 553/LKW/2024[2011-12]Status: Disposed18/12/2024AY 2011-12

SHRI ANADEE NATH MISSHRA (Accountant Member)

PATANJALI UPMANU,BALRAMPUR vs ITO, GONDA

ITA 550/LKW/2024[2017-18]Status: Disposed18/12/2024AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

GOPAL KRISHNA MISHRA,KANPUR vs ITO-2(4), KANPUR

ITA 465/LKW/2024[2014-15]Status: Disposed18/12/2024AY 2014-15

SHRI ANADEE NATH MISSHRA (Accountant Member)