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ITAT Lucknow Bench

2,688 judgments

GYAN CIRKITRONICS PRIVATE LIMITED,LUCKNOW vs DCIT/ACIT-3, LUCKNOW NEW, LUCKNOW NEW

ITA 97/LKW/2021[2019-2020]Status: Disposed16/1/2025AY 2019-2020

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

JAI SINGH,LUCKNOW vs LD. AO, NFAC, JURISDICTIONAL AO- ITO-2(1), LUCKNOW-NEW, LUCKNOW

ITA 646/LKW/2024[2017-18]Status: Disposed15/1/2025AY 2017-18

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

BHARAT SHETTY,LUCKNOW vs ITO-2(1), LUCKNOW-NEW

ITA 639/LKW/2024[2018-19]Status: Disposed15/1/2025AY 2018-19

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

ADDL. CIT, RANGE-3, LUCKNOW vs SHRI VIJAY PANDEY, LUCKNOW

ITA 231/LKW/2020[2016-17]Status: Disposed15/1/2025AY 2016-17

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

HORIZON DWELLINGS PRIVATE LIMITED,BAREILLY vs PCIT, BAREILLY

ITA 77/LKW/2022[2017-2018]Status: Disposed6/1/2025AY 2017-2018

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

SHRI CHETAN SHARMA,KANPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), KANPUR

ITA 344/LKW/2019[2015-16]Status: Disposed6/1/2025AY 2015-16

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

SHRI CHETAN SHARMA,KANPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), KANPUR

ITA 343/LKW/2019[2014-15]Status: Disposed6/1/2025AY 2014-15

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

SHRI GIRJA SHANKAR,LUCKNOW vs INCOME TAX OFFICER-4(5), LUCKNOW

ITA 133/LKW/2020[2013-14]Status: Disposed3/1/2025AY 2013-14

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

SHRI GIRJA SHANKAR,LUCKNOW vs INCOME TAX OFFICER-4(5), LUCKNOW

ITA 132/LKW/2020[2013-14]Status: Disposed3/1/2025AY 2013-14

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

SMT. SITA KHANDELWAL,BAREILLY vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, BAREILLY

ITA 687/LKW/2019[2015-16]Status: Disposed3/1/2025AY 2015-16

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

MOHD. SALEEM GULAM RASOOL QURESHI,LUCKNOW vs JT. COMMISSIONER OF INCOME TAX-V, LUCKNOW

ITA 224/LKW/2017[2011-12]Status: Disposed3/1/2025AY 2011-12

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

CO-OPERATIVE CANE DEVELOPMENT UNIAN, LTD. ,LAKHIPUR KHERI vs ITO WARD-3(4), LAKHIPUR-1

ITA 348/LKW/2024[2019-20]Status: Disposed2/1/2025AY 2019-20

SHRI ANADEE NATH MISSHRA (Accountant Member)

SARYU PRASAD SHRI RAM AND CO.,KANPUR vs ITO WARD-1(1)(4), KANPUR

ITA 144/LKW/2024[2017-18]Status: Disposed2/1/2025AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

BIRENDRA SINGH TOMAR,LUCKNOW vs ITO-1(1), LUCKNOW, LUCKNOW

ITA 17/LKW/2023[2019-20]Status: Disposed2/1/2025AY 2019-20

SHRI ANADEE NATH MISSHRA (Accountant Member)

ACIT, CIRCLE-1, BAREILLY vs SHRI SACHIT KUMAR AGARWAL, BAREILLY

ITA 396/LKW/2020[2017-18]Status: Disposed2/1/2025AY 2017-18

SMT . SANTOSH DEVI,HARDOI vs ITO-3(3),, BAREILLY

ITA 709/LKW/2017[2009-10]Status: Disposed1/1/2025AY 2009-10

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

SUMIT KESARWANI,KANPUR vs ITO-1(1)(4), KANPUR

ITA 98/LKW/2024[2017-18]Status: Disposed31/12/2024AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

KAMLESH ,HARYANA vs INCOME TAX OFFICER RANGE -4(2), LUCKNOW

ITA 429/LKW/2024[2017-18]Status: Disposed31/12/2024AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

JAGDISH PRASAD,LUCKNOW vs ITO RANGE-1(2), LUCKNOW

ITA 255/LKW/2024[2017-18]Status: Disposed31/12/2024AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

SMT. VIMLA TRIPATHI,KANPUR vs ITO WARD-1(2)(1), KANPUR

ITA 310/LKW/2023[2013-14]Status: Disposed31/12/2024AY 2013-14

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)