ITAT Lucknow Bench

2,688 judgments

MR. SATYA DEV SINGH,BAHRAICH vs ITO RANGE-2, BAHRAICH

ITA 257/LKW/2024[2014-15]Status: Disposed23/1/2025AY 2014-15

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

GYANENDRA PRATAP SRIVASTAVA,BAHRAICH vs ITO-2, BAHRAICH

ITA 105/LKW/2024[2010-11]Status: Disposed23/1/2025AY 2010-11

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

LATA AGARWAL,BAREILLY vs DCIT, BAREILLY

ITA 255/LKW/2023[2014-15]Status: Disposed23/1/2025AY 2014-15

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

VISHAN CHANDRA GUPTA S/O SALIG RAM 56-LAJPAT NAGAR, KARAMCHARI NAGAR BAREILLY-243001,BAREILLY vs INCOME TAX OFFICER, WARD-1(1), BAREILLY

ITA 173/LKW/2023[2011-12]Status: Disposed23/1/2025AY 2011-12

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

TAMEER CONSTRUCTIONS PRIVATE LIMITED,LUCKNOW vs PR.CIT, LUCKNOW-1, LUCKNOW

ITA 46/LKW/2021[2015-2016]Status: Disposed23/1/2025AY 2015-2016

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

SMT. ALKA AGARWAL,KANPUR vs INCOME TAX OFFICER- 3(1), KANPUR

ITA 358/LKW/2019[2013-14]Status: Disposed23/1/2025AY 2013-14

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, RANGE-4, LUCKNOW vs SHRI BADRI NATH AGNIHOTRI, LUCKNOW

ITA 261/LKW/2019[2012-13]Status: Disposed23/1/2025AY 2012-13

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

RAVE & MOTI ENTERTAINMENT PVT. LTD.,KANPUR vs DY. COMMISSIONER OF INCOME TAX-VI, KANPUR

ITA 756/LKW/2017[2014-15]Status: Disposed23/1/2025AY 2014-15

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

RAVE & MOTI ENTERTAINMENT PVT. LTD.,KANPUR vs DY. COMMISSIONER OF INCOME TAX-VI, KANPUR

ITA 755/LKW/2017[2013-14]Status: Disposed23/1/2025AY 2013-14

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

RAVE @ MOTI ENTERTAINMENT PVT. LTD.,KANPUR vs DY. COMMISSIONER OF INCOME TAX-IV, KANPUR

ITA 420/LKW/2016[2012-13]Status: Disposed23/1/2025AY 2012-13

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

M/S KANPUR INDUSTRIAL DEVELOPMENT CO-OPERATIVE ESTATE LTD.,KANPUR vs ACIT, KANPUR

ITA 561/LKW/2015[2005-06]Status: Disposed23/1/2025AY 2005-06

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

M/S KANPUR INDUSTRIAL DEVELOPMENT CO-OPERATIVE ESTATE LTD.,KANPUR vs ACIT, KANPUR

ITA 560/LKW/2015[2004-05]Status: Disposed23/1/2025AY 2004-05

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

M/S KANPUR INDUSTRIAL DEVELOPMENT CO-OPERATIVE LTD,KANPUR vs ACIT, KANPUR

ITA 559/LKW/2015[2003-04]Status: Disposed23/1/2025AY 2003-04

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

BHAVAN RAVAT,RAEBARELI vs CIT(A), INCOME TAX DEPARTMENT

ITA 417/LKW/2023[2017-18]Status: Disposed22/1/2025AY 2017-18

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

SAHARA Q SHOP UNIQUE PRODUCT RANGE LIMITED,LUCKNOW vs ASSESSING OFFICER, INCOME TAX

ITA 559/LKW/2024[2018-18]Status: Disposed21/1/2025AY 2018-18

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

SAHARA Q SHOPUNIQUE PRODUCT RANGE LIMITED,LUCKNOW vs ASSESSING OFFICER, INCOME TAX LUCKNOW

ITA 558/LKW/2024[2018-19]Status: Disposed21/1/2025AY 2018-19

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

OCEAN DREAM INFRASTRUCTURE PVT LTD,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, LUCKNOW

ITA 146/LKW/2023[2013-14]Status: Disposed21/1/2025AY 2013-14

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

JIL INFORMATION TECHNOLOGY LIMITED,NEW DELHI vs ADDITIONAL COMMISSIONER OF INCOME TAX, LUCKNOW

ITA 539/LKW/2014[2008-09]Status: Disposed21/1/2025AY 2008-09

SUDHANSHU RASTOGI,LUCKNOW vs ACIT, LUCKNOW

ITA 416/LKW/2023[2017-18]Status: Disposed17/1/2025AY 2017-18

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

MS. TUSHI MOHAN RASTOGI,LUCKNOW vs ITO, RANGE-2(3), LUCKNOW-NEW

ITA 355/LKW/2023[2017-18]Status: Disposed16/1/2025AY 2017-18

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)