ITAT Lucknow Bench

2,688 judgments

SANDEEP KUMAR CHAURASIYA,FAIZABAD vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, FAIZABAD

ITA 730/LKW/2024[2015-16]Status: Disposed11/2/2025AY 2015-16

ARSHAD MAHMOOD KHAN,LUCKNOW vs ITO-2(1), LUCKNOW

ITA 723/LKW/2024[2016-17]Status: Disposed11/2/2025AY 2016-17

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

ARSHAD MAHMOOD KHAN,LUCKNOW vs ITO-2(1), LUCKNOW

ITA 722/LKW/2024[2015-16]Status: Disposed11/2/2025AY 2015-16

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

ARSHAD MAHMOOD KHAN,LUCKNOW vs ITO-2(1), LUCKNOW

ITA 721/LKW/2024[2013-14]Status: Disposed11/2/2025AY 2013-14

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

TOTA RAM SRIVASTAVA,BAREILLY vs CIT(A), NFAC, DELHI

ITA 709/LKW/2024[201516]Status: Disposed11/2/2025

ARUN KUMAR TANDON,LUCKNOW vs COMMISSIONER OF INCOME TAX APPEALS, LUCKNOW

ITA 328/LKW/2023[2017-18]Status: Disposed11/2/2025AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

RAJU KHANDELWAL,BAREILLY vs DEPUTY COMMISSIONER OF INCOME TAX, BAREILLY

ITA 106/LKW/2022[2017-18]Status: Disposed11/2/2025AY 2017-18

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

RISHABH KUMAR LOHIA MEMORIAL TRUST,KANPUR vs ITO( EXAMPTION), KANPUR

ITA 15/LKW/2024[2013-14]Status: Disposed7/2/2025AY 2013-14

UTTAR PRADESH RAJKIYA NIRMAN LIMITED,LUCKNOW vs DY. CIT RANGE-6, LUCKNOW

ITA 181/LKW/2022[F.Y- 2014-15]Status: Disposed7/2/2025

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, FAIZABAD vs M/S. AMBUJ FOODS PVT. LTD.,, BAHRAICH

ITA 37/LKW/2021[2012-13]Status: Disposed7/2/2025AY 2012-13

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX (E), LUCKNOW vs M/S. PANDIT MADAN SWARUP SHOTRI PUBLIC CHARITABLE TRUST, ALLAHABAD

ITA 8/LKW/2020[2013-14]Status: Disposed7/2/2025AY 2013-14

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

MRS. MRIDULA AGARWAL,LUCKNOW vs DCIT, RANGE-4, LUCKNOW

ITA 367/LKW/2020[2017-18]Status: Disposed7/2/2025AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

M/S. AVADH SOLVEX PVT. LTD.,,BAHRAICH vs THE DCIT, CIRCLE, GONDA

ITA 268/LKW/2020[2012-13]Status: Disposed7/2/2025AY 2012-13

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

M/S. AMBUJ FOODS PVT. LTD.,,BAHRAICH vs THE DCIT, CIRCLE, GONDA

ITA 267/LKW/2020[2012-13]Status: Disposed7/2/2025AY 2012-13

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

AWADH PUBLIC SCHOL ACADEMY,,LUCKNOW vs INCOME TAX OFFICER,, LUCKNOW

ITA 467/LKW/2012[2002-03]Status: Disposed7/2/2025AY 2002-03

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

M/S U.P. STATE BRIDGE CORPORATION LTD,LUCKNOW vs ACIT RANGE-1, LUCKNOW

ITA 26/LKW/2007[1990-91]Status: Disposed7/2/2025AY 1990-91

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

AMITA SINGH,LUCKNOW vs ITO RANGE-6(1), LUCKNOW

ITA 441/LKW/2024[2015-16]Status: Disposed6/2/2025AY 2015-16

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

RAGHAV AGARWAL (HUF),KANPUR vs ITO WARD 1(1)(3), KANPUR

ITA 275/LKW/2024[2015-16]Status: Disposed6/2/2025AY 2015-16

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

JAGRAN PRAKASHAN LTD,2014-15 vs JCIT, SPECIAL RANGE, KANPUR, KANPUR

ITA 171/LKW/2022[2014-15]Status: Disposed6/2/2025AY 2014-15

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

JAGRAN PRAKASHAN LTD,KANPUR vs JCIT,SPECIAL RANGE, , KANPUR

ITA 170/LKW/2022[2013-14]Status: Disposed6/2/2025AY 2013-14

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)