SANDEEP KUMAR CHAURASIYA,FAIZABAD vs. ASSESSMENT UNIT, INCOME TAX DEPARTMENT, FAIZABAD
ITA 730/LKW/2024Status: DisposedITAT Lucknow11 February 2025AY 2015-162 pages
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Copy forwarded to:
- 1. Appellant - 2. Respondent - 3. CIT(A) - 4. CIT - 5. DR
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Copy forwarded to:
- 1. Appellant - 2. Respondent - 3. CIT(A) - 4. CIT - 5. DR
By order
Assistant Registrar
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