ITAT Lucknow Bench
2,688 judgments
ARPIT KUMAR TOMAR,UTTAR PRADESH vs INCOME TAX OFFICER, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
SHRI RAM MISRA,SITAPUR vs ITO, SITAPUR, SITAPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
GURUKUL ARSH KANYA VIDHYAPEETH,NAJIBABAD, BIJNOR, UTTAR PRADESH vs INCOME TAX OFFICER (EXEMPTION), BAREILY, BAREILY
SHRI KUL BHARAT (Vice President)
M/S R.M.L. MEHROTRA PATHOLOGY PVT. LTD.,LUCKNOW vs DCIT/ACIT-5, , LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
DRISHTI EK PAHAL SAMAJIK SANSTHAN,BAREILLY vs ACIT/ITO, BAREILLY
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, BAREILLY vs MS VARUNA WAREHOUSING PRIVATE LIMITED, BAREILLY
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
EKON TECHNOLOGIES AND SECURITIES SOLUTIONS PRIVATE LIMITED,BAREILLY vs ITO-1(1), BAREILLY, NEW, BAREILLY
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
EKON TECHNOLOGIES AND SECURITIES SOLUTIONS PRIVATE LIMITED,BAREILLY vs ITO-1(1), BAREILLY NEW, BAREILLY
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
DCIT (TDS), LUCKNOW vs M/S. LUCKNOW METRO RAIL CORPORATION LIMITED, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
SATYAWADI HARISHCHANDRA SWASTHYA PARIKSHAN SAMITI,LUCKNOW vs THE ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
SHRI ANADEE NATH MISSHRA (Accountant Member)
GHANSHYAM JAISWAL,LUCKNOW vs INCOME TAX OFFICER-3(2), LUCKNOW (CURRENT JURISDICTION- INCOME TAX OFFICER-3(1), LUCKNOW-NEW), LUCKNOW
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
SAI VISION BEVERAGE, ,LUCKNOW vs INCOME TAX OFFICER-2(1), LUCKNOW
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
MANOJ DWIVEDI,LUCKNOW vs ITO-3(2), LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
MADAN LAL JAIN,KANPUR vs ITO WARD 1(1)(2), KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
MADAN LAL JAIN,KANPUR vs ITO WARD 1(1)(2), KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
SHRI MADAN LAL JAIN,KANPUR vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1 (NOW ITO-1(2)), KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
ABDUL HAMEED CHIKWA,KANPUR vs ACIT, KANPUR
ABDUL HAMEED CHIKWA,KANPUR vs ACIT, KANPUR
DR. RAJ MEHROTRA,LUCKNOW vs ASST. COMMISSIONER OF INCOME TAX, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
UMA SHANKAR AWASTHI,UNNAO vs INCOME TAX OFFICER- 2(4), UNNAO
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
