ITAT Lucknow Bench
2,688 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, LUCKNOW vs U P POSTAL PRIMARY COOPERATIVE BANK LTD , LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
THE PANACEA MULTI SUPER SPECIALTY HOSPITAL,KANPUR vs ITO, WARD -1(2)(1), KANPUR
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
M/S. ALLIANCE PROMOTERS LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, RANGE-VI, KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BAREILLY vs WAVE DISTILLERIES AND BREWERIES LIMITED, BAREILLY
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW vs M/S U.P AWAS EVAM VIKAS PARISHAD, LUCKNOW
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW vs M/S U.P AWAS EVAM VIKAS PARISHAD, LUCKNOW
U.P HOUSING & DEVELOPMENT BOARD,LUCKNOW vs INCOME TAX OFFICER-2(3), LUCKNOW
U.P HOUSING & DEVELOPMENT BOARD,LUCKNOW vs INCOME TAX OFFICER-2(3), LUCKNOW
INCOME TAX OFFICER-2(3), LUCKNOW vs U.P AWAS EVAM VIKAS PARISHAD, LUCKNOW
INCOME TAX OFFICER-2(3), LUCKNOW vs U.P AWAS EVAM VIKAS PARISHAD, LUCKNOW
HAMID MEMORIAL WELFARE SOCIETY,SAHASPUR, BIJNOR vs NFAC DELHI, NATIONAL FACELESS ASSESSMENT CENTRE
SHRI ANADEE NATH MISSHRA (Accountant Member)
SURESH CHANDRA SHARMA,KANPUR vs INCOME TAX OFFICER WARD 2(1)(4) KANPUR, KANPUR
DILEEP KUMAR OJHA,SITAPUR vs NFAC DELHI, DELHI
SHRI SUDHHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
VINAY KUMAR GUPTA,HARDOI vs ITO-3(2), HARDOI, HARDOI
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
MOHD HUSAIN,MURAR MAU SARENI, LALGANJ vs ITO -01 RAEBARELI-NEW, RAEBARELI
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
ASHOK KUMAR,KANPUR vs COMMISIONER OF INCOME TAX (APPEALS), FACELESS
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
SMT. VEENA AGARWAL,KANPUR vs ASSESSING OFFICER (SPECIAL RANGE), KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
WAQF DARGAH RAJJAB SALAR,BAHRAICH vs INCOME TAX OFFICER-1, BAHRAICH
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
BOARD OF REVENUE SALARY EARNERS COOPERATIVE SOCIETY LIMITED,LUCKNOW vs INCOME TAX OFFICER, RANGE-2(1), LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
SHAILENDRA KUMAR SINGH ,HARDOI vs ITO-3(2),HARDOI-1, HARDOI
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
