ITAT Lucknow Bench

2,688 judgments

IQBAL,HARDOI vs ITO-3(2), HARDOI, HARDOI

ITA 64/LKW/2025[2015-16]Status: Disposed11/3/2025AY 2015-16

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

RAVI KANT SHARMA,BAREILLY vs INCOME TAX OFFICER -2 (3), BAREILLY

ITA 62/LKW/2025[2017-18]Status: Disposed11/3/2025AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

ASHISH KUMAR JAIN,SITAPUR vs DY. COMMISSIONER OF INCOME TAX , SITAPUR

ITA 60/LKW/2025[2017-18]Status: Disposed11/3/2025AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

DHARAMVEER,PILIBHIT vs INCOME TAX OFFICER, PILIBHIT

ITA 57/LKW/2025[2017-18]Status: Disposed11/3/2025AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

ATHLETIC STUDIO PRIVATE LIMITED,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX-1, LUCKNOW

ITA 56/LKW/2025[2017-18]Status: Disposed11/3/2025AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

RAM GOPAL TRIPATHI,LUCKNOW vs ASSESSMENT UNIT, DELHI

ITA 21/LKW/2025[2015-16]Status: Disposed7/3/2025AY 2015-16

SHRI ANADEE NATH MISSHRA (Accountant Member)

MEDICAL EDUCATIONAL & CULTURAL DEVELOPMENT SOCIETY,KANPUR vs ITO (EXEMPTION), KANPUR

ITA 650/LKW/2024[2017-18]Status: Disposed7/3/2025AY 2017-18

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

SHRI MUKESH KUMAR,SHAHJAHANPUR vs INCOME TAX OFFICER-1(4), SHAHJAHANPUR

ITA 398/LKW/2020[2017-18]Status: Disposed7/3/2025AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

SHRI RISHI SURI,BAREILLY vs INCOME TAX OFFICER-2(3), BAREILLY

ITA 389/LKW/2020[2017-18]Status: Disposed7/3/2025AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

SANDHYA BHADAURIA,LUCKNOW vs INCOME TAX OFFICER WARD5(3), LUCKNOW, LUCKNOW

ITA 778/LKW/2024[2017-18]Status: Disposed6/3/2025AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

ACIT, KANPUR vs ARPIT OMAR, KANPUR

ITA 561/LKW/2024[2021-22]Status: Disposed6/3/2025AY 2021-22

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

HOUSE OF RUKSH PRIVATE LIMITED,KANPUR vs THE DY. COMMISSIONER OF INCOME TAX, KANPUR

ITA 95/LKW/2021[2019-2020]Status: Disposed4/3/2025AY 2019-2020

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

HOUSE OF RUKSH PRIVATE LIMITED,KANPUR vs THE DY. COMMISSIONER OF INCOME TAX , KANPUR

ITA 94/LKW/2021[2018-2019]Status: Disposed4/3/2025AY 2018-2019

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

RAJESH KUMAR TIWARI,GONDA vs ADDL./JOINT/DEPUTY/ACIT/ITO, , NFAC

ITA 45/LKW/2025[2017-18]Status: Disposed3/3/2025AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

RAVINDER MANOJKUMAR GUPTA,LUCKNOW vs INCOME TAX OFFICER, LUCKNOW

ITA 647/LKW/2024[2017-18]Status: Disposed3/3/2025AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

KHAIRABAD EYS HOSPITAL SOCIETY,KANPUR vs ITO(EXEMPTION), KANPUR

ITA 631/LKW/2024[2013-14]Status: Disposed3/3/2025AY 2013-14

SHRI ANADEE NATH MISSHRA (Accountant Member)

UP PROJECTS CORPORATION LTD,LUCKNOW vs DY. CIT-6, LUCKNOW

ITA 584/LKW/2024[2017-18]Status: Disposed3/3/2025AY 2017-18

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

ACIT, CIRCLE 3 LUCKNOW, LUCKNOW vs U P PROJECTS CORPORATION LIMITED, LUCKNOW

ITA 576/LKW/2024[2018-19]Status: Disposed3/3/2025AY 2018-19

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

KAVITA AGARWAL,KANPUR vs ITO WARD-2(2)(1), KANPUR

ITA 567/LKW/2024[2012-13]Status: Disposed3/3/2025AY 2012-13

SHRI ANADEE NATH MISSHRA (Accountant Member)

ACIT CIRCLE 3 LUCKNOW, LUCKNOW vs U P PROJECTS CORPORATION LIMITED, LUCKNOW

ITA 546/LKW/2024[2017-18]Status: Disposed3/3/2025AY 2017-18

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)