ITAT Lucknow Bench

GOPAL JI MISHRA,LUCKNOW vs ITO-6(5), LUCKNOW

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

ANAND KUSHWAHA,BAHRAICH vs INCOME TAX OFFICER-1, BAHRAICH

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

MANTRI GANNA VIKAS PARISHAD PARSENDI,BAHRAICH vs ITO-1, BAHRAICH

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

M/S UNIQUE INTERNATION,KANPUR vs DY. CIT CIRCLE-1(1)(1), KANPUR

SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)

ANIL KUMAR BHALLA,LAKHIMPUR KHERI vs ITO RANGE-3(4), LAKHIMPUR KHERI-1

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

BRIJESH KUMAR KESARWANI,FAIZABAD vs CIT(A) , LUCKNOW

the Hon'ble ITAT against order dated 31st Aug, 2023, bearing Appeal No. ITA 337/LKW/2023.

M/S NOVEL SUGAR LTD,KANPUR vs DCIT, CPC, BENGALURU

SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)

D.C.I.T., RANGE-3, LUCKNOW vs SHRI MANOJ GUPTA, LUCKNOW

SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)

SHRI MANOJ GUPTA,LUCKNOW vs ACIT, RANGE-3, LUCKNOW

SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)

SHRI AGRASEN SEWA TRUST,MEERUT vs CIT EXEMPTION, LUCKNOW

SHEWTA AGARWAL,HARDOI vs ITO-3(2), HARDOI

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

FUTURE PHARMA PVT.LTD,KANPUR vs PR. CIT-1, KANPUR

GENUS POWER INFRASTRUCTURES LIMITTED,NOIDA vs PR. COMMISSIONER OF INCOME TAX(CENTERAL), LUCKNOW

M/S JASODA NANDAN RAM AVTAR,PILIBHIT vs DCIT, CIRCLE-2, PILIBHIT

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

NARENDRA SINGH SHAKYA,BUDAUN vs ITO-2(3), BADAUN-1

SHRI ANADEE NATH MISSHRA (Accountant Member)

WAKEEL AHAMAD,BAREILLY vs INCOME TAX OFFICER-2(3), BAREILLY

SHRI ANADEE NATH MISSHRA (Accountant Member)

BHAVAN RAVAT,RAEBARELI vs ASSESSING AUTHORITY NFAC, DELHI

SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)

RADHE LAL,LUCKNOW vs ITO-4(1), LUCKNOW

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

SV ECCENTRICS PVT.LTD.,LUCKNOW vs DCIT/ACIT-3, LUCKNOW-NEW

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

ASSTT. COMMISSIONER OF INCOME TAX, LUCKNOW vs M/S ANUBHAV VYAPAAR PVT. LTD,

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)