ITAT Lucknow Bench
2,688 judgments
M/S APCO INFRATECH PVT. LTD.,LUCKNOW vs D/ACIT-1,CENTRAL-1, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
ACIT, RANGE-I, LUCKNOW vs M/S APCO INFRATECH PVT. LTD., LUCKNOW
ACIT, RANGE-I, LUCKNOW vs M/S APCO INFRATECH PVT. LTD.,, LUCKNOW
M/S. APCO INFRATECH PVT. LTD.,,LUCKNOW vs ACIT-I, LUCKNOW
M/S. APCO INFRATECH PVT. LTD.,LUCKNOW vs ACIT-1, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
M/S ASHA DEO MEMORIAL SURGICAL AND MATERNITY HOSPITAL PVT. LTD.,GONDA vs THE DC/ACIT, CENTRAL CIRCLE, GORAKHPUR
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
M/S ASHA DEO MEMORIAL SURGICAL AND MATERNITY HOSPITAL PVT. LTD. ,GONDA vs THE DC/ACIT, CENTRAL CIRCLE, GORAKHPUR
AJAY KUMAR,LUCKNOW vs INCOME TAX OFFICER-3(1),, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
INCOME TAX OFFICER-3(4), KANPUR vs SMT. SHILPI AGARWAL, KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
KIRAN VERMA,KANPUR vs ASSESSMENT OFFICER, NFAC
SHRI ANADEE NATH MISSHRA (Accountant Member)
ARIF MUNIR,KANPUR vs INCOME TAX OFFICER-(2)(1)(2), KANPUR
the Ld. First Appellate Authority. Subsequently, the case of the assessee was migrated to Addl/JCIT(A)-1, Kolkata, who dismissed the appeal of the assessee, observing that the assessee failed to satisfactorily explain the source of cash deposits of Rs.2,44,000/- and that the assessee could not file any satisfactory explanation backed by supporting evidence during the appellate proceedings.4. Now, the assessee has approached this Tribunal challenging the orders passed by the AO as well as th
ASHOK SELES COMPANY PVT.LTD.,KANPUR vs DEPUTY CIT. CIRCLE-2(1)(1),, KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
RATAN HOUSING DEVELOPMENT LIMITED,KANPUR vs DCIT,CIRCLE 2(1)(1),, KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
INSTITUTE OF HOTEL MANAGEMENT,LUCKNOW vs COMMISSIONER OF INCOME TAX (E), LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
AMITA GUPTA,KANPUR vs INCOME TAX OFFICER-2(1), KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
AMITA GUPTA,KANPUR vs INCOME TAX OFFICER-2(1), KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
M/S HIDES INTERNATIONAL LTD.,KANPUR vs DY. COMMISSIONER OF INCOME TAX-6, KANPUR
SAKET MURARKA,SITAPUR vs INCOME TAX OFFICER, SITAPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
RAM CHANDRA,HARDOI vs ITO-3(2), HARDOI
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
RAJEEV GUPTA L/H RAMESH CHANDRA GUPTA,KANPUR vs ITO-3(3), KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)