ITAT Lucknow Bench
2,688 judgments
PRIYA KANT SINGH,LUCKNOW vs ACIT, RANGE-1, LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. ANADEE NATH MISSHRA (Accountant Member)
SHILPA KHANDELWAL,BAREILLY vs DEPUTY COMMISSIONER OF INCOME TAX-2, BAREILLY
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
HAJARIA SOFT SERVICES PRIVATE LIMITED,LUCKNOW vs INCOME TAX OFFICER-3(2), LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member)
NEERAJ GUPTA,LAKHIMPUR KHERI vs COMMISSIONER OF INCOME TAX (APPEALS), NFAC, INCOME TAX DEPARTMENT
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
CSMMU WELFARE SOCIETY ,LUCKNOW vs LD. AO, NFAC, JURISDICTIONAL AO-DCIT(EXEMPTION), LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
SHRI BHAGWAN AVADH BIHARI RAMANUJ SEVA TRUST AYODHYA,FAIZABAD vs CIT EXEMPTION, LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
SHRI BHAGWAN AVADH BIHARI RAMANUJ SEVA TRUST AYODHYA,AYODHYA vs CIT EXEMPTION, LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
SYED ASIF ALI,GOMTI NAGAR vs ACIT, LUCKNOW
PANKAJ AGARWAL,KANPUR vs JT.CIT CIRCLE-1(1)(1), KANPUR
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
UTTAR PRADESH RAJKIYA NIRMAN LIMITED,LUCKNOW vs D.C.I.T. RANGE-6 (JAO), LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
UTTAR PRADESH RAJKIYA NIRMAN LIMITED,LUCKNOW vs THE DCIT,RANGE-6, LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
DCIT, RANGE-3, LUCKNOW vs M/S WELLDONE INFRASTRUCTURE PVT. LTD., LUCKNOW
SH.SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
AKHILESH KUMAR SINGH,BARABANKI vs INCOME TAX OFFICER5(4), BARABANKI
SHRI ANADEE NATH MISSHRA (Accountant Member)
SHRI RAMESH SINGH RANA,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX-4, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
SHRI RAMESH SINGH RANA,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX-4, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
DY. COMMISSIONER OF INCOME TAX (TDS), LUCKNOW vs M/S U.P POWER CORP. LTD., LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
ASSTT. COMMISSIONER OF INCOME TAX, LUCKNOW vs SHRI BHUPINDER SINGH TALWAR, LUCKNOW
U.P. RAJYA NIRMAN SAHKARI SANGH LIMITED,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX, RANGE-2, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
LAXMI DUTT BHATT,LUCKNOW vs INCOME TAX OFFICER-3(2), LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
ASSTT. COMMISSIONER OF INCOME TAX, CC-1, LUCKNOW, AAYAKAR BHAWAN, ASHOK MARG, LUCKNOW vs APCO INFRATECH PVT. LTD., VIBHUTI KHAND GOMTI NAGAR LKO
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
