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ITAT Lucknow Bench

2,688 judgments

STETE BANK OF INDIA, SMECCC CODE-5030,KANPUR vs ITO (TDS)-, KANPUR

ITA 391/LKW/2023[2014-15]Status: Disposed28/4/2025AY 2014-15

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

STATE BANK OF INDIA, SMECCC-CODE-5030,KANPUR vs ITO(TDS)-2, KANPUR

ITA 390/LKW/2023[2013-14]Status: Disposed28/4/2025AY 2013-14

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

RACHNA VARYANI,KANPUR vs INCOME TAX OFFICER, KANPUR

ITA 23/LKW/2023[2011-12]Status: Disposed28/4/2025AY 2011-12

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

INCOME TAX OFFICER, GONDA vs M/S. CANE DEVELOPMENT COUNCIL, BALRAMPUR

ITA 34/LKW/2021[2013-14]Status: Disposed28/4/2025AY 2013-14

SH.SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

INCOME TAX OFFICER, GONDA vs M/S. CANE DEVELOPMENT COUNCIL, BALRAMPUR

ITA 247/LKW/2020[2014-15]Status: Disposed28/4/2025AY 2014-15

SH.SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

INCOME TAX OFFICER, GONDA vs M/S COOPERATIVE CANE DEVELOPMENT UNION LTD, BALRAMPUR, BALRAMPUR

ITA 243/LKW/2020[2014-2015]Status: Disposed28/4/2025AY 2014-2015

SH.SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

PRATHAMA CONSTRUCTIONS,LUCKNOW vs ITO-2(2), LUCKNOW-NEW, LUCKNOW

ITA 144/LKW/2025[2016-17]Status: Disposed25/4/2025AY 2016-17

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

URMILA MISHRA,KANPUR vs ITO, WARD-1(1)(5), KANPUR

ITA 724/LKW/2024[201718]Status: Disposed25/4/2025

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

INCOME TAX OFFICER, BARABANKI vs SATEESH KUMAR, BARABANKI

ITA 274/LKW/2024[2017-18]Status: Disposed25/4/2025AY 2017-18

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, BAREILLY vs MS SHREE BHAWANI MILLS, SHAHJAHANPUR

ITA 332/LKW/2023[2017-18]Status: Disposed25/4/2025AY 2017-18

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

DOLLY JINDAL,LUCKNOW vs ITO-3(5), LUCKNOW

ITA 327/LKW/2023[2012-13]Status: Disposed25/4/2025AY 2012-13

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

BRIGHT LAND COLLEGE,,LUCKNOW vs INCOME TAX OFFICER (EXEMPTION), LUCKNOW

ITA 227/LKW/2022[2013-14]Status: Disposed25/4/2025AY 2013-14

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

IMAGINE ENTERPRISES,LUCKNOW vs PCIT, LUCKNOW, LUCKNOW

ITA 71/LKW/2021[2015-2016]Status: Disposed25/4/2025AY 2015-2016

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

SANJEEV AGARWAL,LUCKNOW vs INCOME TAX OFFICER, NFAC

ITA 72/LKW/2025[2017-18]Status: Disposed24/4/2025AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

DARYABAD CO-OPERATIVE CANE DEVELOPMENT UNION LIMITED,BARABANKI vs THE ADDL./JOINT/DEPUTY/ACIT, NFAC

ITA 196/LKW/2025[2014-15]Status: Disposed24/4/2025AY 2014-15

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)

BRANCH MANAGER STATE BANK OF INDIA, REGIONAL BUSINESS OFFICE, ADMINISTRETIVE OFFICE,KANPUR vs ACIT (TDS), KANPUR

ITA 491/LKW/2024[2017-18]Status: Disposed24/4/2025AY 2017-18

BRANCH MANAGER STATE BANK OF INDIA, REGIONAL BUSINESS OFFICE, ADMINISTRETIVE OFFICE,KANPUR vs ACIT (TDS), KANPUR

ITA 490/LKW/2024[2016-17]Status: Disposed24/4/2025AY 2016-17

BRANCH MANAGER STATE BANK OF INDIA, REGIONAL BUSINESS OFFICE, ADMINISTRETIVE OFFICE,KANPUR vs ACIT (TDS), KANPUR

ITA 489/LKW/2024[2015-16]Status: Disposed24/4/2025AY 2015-16

SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)

STATE BANK OF INDIA, OVERSEAS BRANCH,KANPUR vs ACIT(TDS), KANPUR

ITA 488/LKW/2024[2016-17]Status: Disposed24/4/2025AY 2016-17

STATE BANK OF INDIA, OVERSEAS BRANCH,KANPUR vs ACIT(TDS), KANPUR

ITA 487/LKW/2024[2015-16]Status: Disposed24/4/2025AY 2015-16