ITAT Lucknow Bench
2,688 judgments
SHYAM SUNDER GUPTA,KANPUR vs DY. COMMISSIONER OF INCOME TAX-1, KANPUR
SHRI DINESH MAN SINGH,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- II, KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
ATHARVA BHARAT FOUNDATION,SITAPUR vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ATHARVA BHARAT FOUNDATION,SITAPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
SHRI PRANAV KUMAR SINGH,LUCKNOW vs INCOME TAX OFFICER-1(3), , LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member)
UP GOVERNMENT EMPLOYEES WELFARE,LUCKNOW vs ACIT, NFAC, DELHI, DELHI
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
MOHAMMAD AHATEHSHAM,RAEBARELI vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
RAJDHANI NAGAR SAHKARI BANK LTD,LUCKNOW vs DY.CIT RANGE-6, LUCKNOW
M/S CO-OPERATIVE CANE DEVELOPMENT UNION GOLA,LAKHIMPUR KHERI vs INCOME TAX OFFICER RANGE-3(4), LAKHIMPUR KHERI-1
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
M/S CO-OPERATIVE CANE DEVELOPMENT UNION LTD,LAKHIMPUR KHERI vs INCOME TAX OFFICER -1, RANGE-3(4), LAKHIMPUR KHERI
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
BABIAN,LUCKNOW vs INCOME TAX OFFICER (1), LUCKNOW-NEW
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
U.P. STATE AGRO INDUSTRIAL CORPORATION LTD.,LUCKNOW vs THE DCIT, RANGE-VI, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
M/S CO-OPERATIVE CANE DEVELOPMENT UNION LTD.,LAKHIMPUR-KHERI vs INCOME TAX OFFICER-I, LAKHIMPUR -KHERI
MR. PAWAN KUMAR SINGH,BAREILLY vs INCOME TAX OFFICER, BAREILLY
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
CLIVE RICHARD BUTTERFIELD,LUCKNOW vs ITO- 3(1), LUCKNOW-NEW, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member)
SHRI RAM CHANDRA MISSION SHAHJAHANPUR,NOIDA vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
GURMEET TIMBER STORE,LUCKNOW vs ITO-4(3), LUCKNOW-NEW, LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
ARUN KUMAR SINGH,KANPUR N vs INCOME TAX OFFICER WARD 2(2)(3), KANPUR NAGAR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
SUMAN GUPTA,KANPUR vs ITO, KANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
