ITAT Lucknow Bench
2,688 judgments
INCOME TAX OFFICER (E), LUCKNOW vs M/S. VIKAT EDUCATIONAL TRUST, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
DCIT, RANGE-6, LUCKNOW vs M/S. U.P. STATE SUGAR CORPORATION LTD.,, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
U.P. STATE SUGAR CORPORATION LTD.,LUCKNOW vs DCIT, RANGE-VI, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
DCIT, LUCKNOW vs M/S U.P. STATE SUGAR CORPORATION LTD., LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
DCIT, LUCKNOW vs M/S U.P. STATE SUGAR CORPORATION LTD., LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
DCIT, LUCKNOW vs M/S U.P. STATE SUGAR CORPORATION LTD., LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
INDRODEEP BANERJEE,LUCKNOW vs ITO-1(2), LUCKNOW-NEW
SHRI ANADEE NATH MISSHRA (Accountant Member)
SHRI DINESH CHAND AGARWAL LEGAL HEIR OF LATE KESHAV PRASAD AGARWAL,KANPUR vs THE DY. COMMISSIONER OF INCOME TAX-I, KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX-1, KANPUR vs SHRI MANISH AGARWAL, KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
INCOME TAX OFFICER-6(2), KANPUR vs M/S. D.K. POLYPLAST PRIVATE LIMITED, KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
INCOME TAX OFFICER-1(5), KANPUR vs SHRI VIVEK BENARA, KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
UP GOVERNMENT EMPLOYEES WELFARE,LUCKNOW vs ACIT-2, LUCKNOW
UP GOVERNMENT EMPLOYEES WELFARE,LUCKNOW vs ACIT, NFAC, DELHI
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
MANSI DIDWANIA,LUCKNOW vs D/ACIT-3, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
GURU NANAK MODERN SCHOOL,KANPUR vs AO, NFAC, KANPUR
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
MY STYLE ENERGY SOLUTIONS PRIVATE LIMITED,LUCKNOW vs ITO-4(5) LUCKNOW-NEW, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member)
MUKESH KUMAR JAISWAL,LUCKNOW vs INCOME TAX OFFICER-1(2), LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
MUKESH KUMAR JINDAL,LUCKNOW vs INCOME TAX OFFICER- 4(1), LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
ADHYATM JAIN PROP. M/S JAMBU KUMAR ADHYATAM JAIN SARAF,LUCKNOW vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
K.M.SUGAR MILLS LIMITED,KANPUR vs ACIT CIRCLE2(2)(1), KANPUR
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)