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ITAT Lucknow Bench

2,688 judgments

UP POSTAL PRIMARY COOPERATIVE BANK LTD,LUCKNOW vs ITO-6(2), LUCKNOW

ITA 44/LKW/2024[2012-13]Status: Disposed22/5/2025AY 2012-13

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

SH INFRATECH PVT.LTD,SULTANPUR vs DY. CIT CIRCLE,, FAIZABAD

ITA 203/LKW/2024[2017-18]Status: Disposed22/5/2025AY 2017-18

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

ACIT CIRCLE 3, LUCKNOW vs RAJDHANI NAGAR SAHKARI BANK LTD, LUCKNOW

ITA 141/LKW/2024[2016-17]Status: Disposed22/5/2025AY 2016-17

SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)

YASHWANT MAURYA,AMBEDKAR NAGAR vs ITO-3, AMBEDKAR NAGAR, FAIZABAAD, LUCKNOW

ITA 123/LKW/2024[2018-19]Status: Disposed22/5/2025AY 2018-19

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

RAJDHANI NAGAR SAHKARI BANK LTD,LUCKNOW vs DY.CIT, LUCKNOW

ITA 114/LKW/2024[2017-18]Status: Disposed22/5/2025AY 2017-18

RAJDHANI NAGAR SAHKARI BANK LTD,LUCKNOW vs DY. CIT, LUCKNOW

ITA 113/LKW/2024[2016-17]Status: Disposed22/5/2025AY 2016-17

RAJDHANI NAGAR SAHKARI BANK LTD,LUCKNOW vs DY.CIT, LUCKNOW

ITA 112/LKW/2024[2015-16]Status: Disposed22/5/2025AY 2015-16

DCIT, CC-1, KANPUR vs SHRI ABHISHEK SARAF, GORAKHPUR

ITA 93/LKW/2021[2017-2018]Status: Heard22/5/2025AY 2017-2018

ASSTT. COMMISSIONER OF INCOME TAX, FAIZABAD vs SHRI SANTOSH KUMAR SINGH, FAIZABAD

ITA 9/LKW/2017[2013-14]Status: Disposed22/5/2025AY 2013-14

INCOME TAX OFFICER-4(1), KANPUR vs M/S P.V COMMODITY, KANPUR

ITA 563/LKW/2016[2013-14]Status: Disposed22/5/2025AY 2013-14

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

KAMLESH KUMAR VERMA,NEW DELHI vs DCIT, CENTRAL CIRCLE-II, KANPUR

ITA 91/LKW/2024[2016-17]Status: Disposed21/5/2025AY 2016-17

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

DR. ISHWAR CHANDRA SEWA SANSTHAN,KANPUR vs CIT (EXEMPTION), LUCKNOW

ITA 676/LKW/2024[NA]Status: Disposed21/5/2025

SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)

JAMUNA DEVI NARESH CHANDRA MAHAVIDYALAYA,JALAUN vs ITO-TDS, KANPUR

ITA 464/LKW/2024[2013-14]Status: Disposed21/5/2025AY 2013-14

SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)

GYAN CIRKITRONICS PVT. LTD,LUCKNOW vs ACIT-3, LUCKNOW-NEW

ITA 403/LKW/2024[2020-21]Status: Disposed21/5/2025AY 2020-21

SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)

RAEBARELI DEVELOPMENT AUTHORITY,RAEBARELI vs CIT-A, NFAC DELHI

ITA 235/LKW/2023[2016-17]Status: Disposed21/5/2025AY 2016-17

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

RAEBARELI DEVELOPMENT AUTHORITY,RAEBARELI vs CIT-A, NFAC DELHI

ITA 234/LKW/2023[2015-16]Status: Disposed21/5/2025AY 2015-16

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

RAEBARELI DEVELOPMENT AUTHORITY,RAEBARELI vs CIT-A, NFAC DELHI

ITA 233/LKW/2023[2012-13]Status: Disposed21/5/2025AY 2012-13

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

RAEBARELI DEVELOPMENT AUTHORITY,RAEBARELI vs CIT-APPEAL, NFAC DELHI

ITA 232/LKW/2023[2017-18]Status: Disposed21/5/2025AY 2017-18

SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)

SHANTI NIKETAN SHIKSHA SAMITI,MATHURA vs CIT(EXEMPTION), LUCKNOW

ITA 18/LKW/2025[2024-25]Status: Disposed20/5/2025AY 2024-25

SARNATH FINANCE LTD.,BAREILLY vs INCOME TAX OFFICER-2(2), BAREILLY

ITA 40/LKW/2025[2017-18]Status: Fixed16/5/2025AY 2017-18