ITAT Lucknow Bench
2,688 judgments
WSG VENTURE PVT. LTD.,KANPUR vs DCT, CIRCLE-2(1)(1), KANPUR
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
USHA SINGH,BAREILLY vs INCOME TAX OFFICER WARD 2(3) BAREILLY, BAREILLY
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
MARYA DAY AGRO FOODS PVT.LTD.,BAREILLY vs PR.COMMISSIONER OF INCOME TAX,, BAREILLY
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
MOHAMMAD FAHEEM,LUCKNOW vs INCOME TAX OFFICER, RANGE (I), LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
GURMEET SINGH,PALIA KALAN, KHERI vs ITO, SITAPUR-NEW, SITAPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
MOHAN KUMAR ,LUCKNOW vs ITO WARD-2(5), LUCKNOW-NEW
KAILASH MOTORS,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, RANGE- II, KANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
KAILASH MOTORS,KANPUR vs ASTT. COMMISSIONER OF INCOME TAX-II, KANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
KAILASH MOTORS,KANPUR vs ASTT. COMMISSIONER OF INCOME TAX-II, KANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
ANOOP KUMAR GUPTA,BARABANKI vs INCOME TAX OFFICER, WARD-5(4), BARABANKI
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
ASSSISSTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2 , KANPUR vs MOHAN LAL GUPTA, KANPUT
the Ld. CIT(A), who vide separate orders, all dated 29.10.2024, set aside the cases to the file of the Assessing Officer for making fresh assessments after providing reasonable opportunity of being heard to the assessee.
RAJESH KUMAR,UTTAR PRADESH vs ASSESSING OFFICER, NATIONAL FACELESS ASSESSMENT CENTE(NFAC), DELHI, NEW DELHI
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
RAJESH KUMAR,UTTAR PRADESH vs ASSESSING OFFICER, NATIONAL FACELESS ASSESSMENT CENTER(NFAC), DELHI, NEW DELHI
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, KANPUR vs MOHAN LAL GUPTA, KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, KANPUR vs MOHAN LAL GUPTA, KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
SAI SEVA SANSTHAN,KANPUR vs COMMISSIONER OF INCOME TAX , LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
SAI SEVA SANSTHAN,KANPUR vs COMMISSIONER OF INCOME TAX, LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
KRISHAN PAL SINGH,BAREILLY vs ITO-1(1), BAREILLY-NEW
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
VIJAY KUMAR GUPTA,SIDDHARTH NAGAR vs ACIT, GONDA
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)
NIYAZ AHMAD,RAEBARELI vs ITO-1, RAEBARELI
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
