ITAT Lucknow Bench
2,688 judgments
ALLIANCE NIRMAAN LIMITED,BAREILLY vs PCIT, BAREILLY
DEPUTY COMMISSIONER OF INCOME TAX, RANGE-6, LUCKNOW vs U.P DEVELOPMENT SYSTEM CORPORATION LTD., LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, RANGE-6, LUCKNOW vs U.P DEVELOPMENT SYSTEM CORPORATION LTD., LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
GURU NANAK AGENICIES,KANPUR vs ITO WARD 1(2)(1), KANPUR
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
DINESH OILS LTD,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTREAL CIRCLE-1, KANPUR
SHRI KUL BHARAT (Vice President), SHRI NIKHIL CHOUDHARY (Accountant Member)
INCOME TAX OFFICER-3(1), KANPUR vs SHRI ARVIND KUMAR GUPTA, KANPUR
SH.KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
RADHELAL,LUCKNOW vs AO,FNAC, LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
ANKITA BHARTIA,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, KANPUR
SHRI ANADEE NATH MISSHRA (Accountant Member)
ST MARKS SCHOOL SOCIETY,JHANSI vs CIT, EXEMPTIONS
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
VIKAS SINGH ,PILIBHIT vs ITO, PILIBHIT
SH. KUL BHARAT, VICE PRESIDENT AND SH. NIKHIL CHOUDHARY (Accountant Member)
SANJEEV KUMAR,LUCKNOW vs INCOME TAX OFFICER-4(4), LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member)
DCIT, CC-1, LUCKNOW vs SAHARA INDIA, LUCKNOW
SHRI VIKAS AWASTHY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
DCIT, CC-1, LUCKNOW vs SAHARA INDIA , LUCKNOW
SHRI VIKAS AWASTHY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
SAHARA INDIA, ,LUCKNOW vs ACIT, CC-1, LUCKNOW
SHRI VIKAS AWASTHY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
DCIT, CENTRAL CIRCLE, LUCKNOW vs SAHARA INDIA, LUCKNOW
SHRI VIKAS AWASTHY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
ACIT, LUCKNOW vs SAHARA INDIA, LUCKNOW
SHRI VIKAS AWASTHY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
M/S RISHBHANCHAL CHARITABLE TRUST,AGRA vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
M/S RISHBHANCHAL CHAIRITABLE TRUST,AGRA vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
adversely rejecting the application for registration under Section 12A(1)(ac)(iii) of the IT Act, 1961 for the purpose charitable activities under Section 2(15) of the IT Act, 1961 in the interest of justice.
VINAY KUMAR PATHAK,BAHRAICH UTTAR PRADESH vs ITO-1, BAHRAICH UTTAR PRADESH
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
MOHD. AYAZ,LUCKNOW vs DCIT, RANGE-4, LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
