ITAT Lucknow Bench

2,688 judgments

SHRI SHASHWAT AGARWAL,NEW DELHI vs THE DCIT, CC-I, KANPUR

ITA 339/LKW/2020[2013-14]Status: Disposed30/6/2025AY 2013-14

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

SHRI SHASHWAT AGARWAL,NEW DELHI vs THE DCIT, CC-I, KANPUR

ITA 338/LKW/2020[2012-13]Status: Disposed30/6/2025AY 2012-13

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

SHRI SHASHWAT AGARWAL,NEW DELHI vs THE DCIT, CC-I, KANPUR

ITA 337/LKW/2020[2011-12]Status: Disposed30/6/2025AY 2011-12

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

SHRI SHASHWAT AGARWAL,NEW DELHI vs THE DCIT, CC-I, KANPUR

ITA 336/LKW/2020[2010-11]Status: Disposed30/6/2025AY 2010-11

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

M/S. RICH UNIVERSE NETWORK LTD.,,KANPUR vs THE DCIT, CC-I, KANPUR

ITA 283/LKW/2020[2016-17]Status: Disposed30/6/2025AY 2016-17

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

M/S. RICH UNIVERSE NETWORK LTD.,,KANPUR vs THE DCIT, CC-I, KANPUR

ITA 282/LKW/2020[2015-16]Status: Disposed30/6/2025AY 2015-16

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

M/S. RICH UNIVERSE NETWORK LTD.,,KANPUR vs THE DCIT, CC-I, KANPUR

ITA 281/LKW/2020[2014-15]Status: Disposed30/6/2025AY 2014-15

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

M/S. RICH UNIVERSE NETWORK LTD.,,KANPUR vs THE DCIT, CC-I, KANPUR

ITA 280/LKW/2020[2013-14]Status: Disposed30/6/2025AY 2013-14

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

M/S. RICH UNIVERSE NETWORK LTD.,,KANPUR vs THE DCIT, CC-I, KANPUR

ITA 279/LKW/2020[2012-13]Status: Disposed30/6/2025AY 2012-13

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

M/S. RICH UNIVERSE NETWORK LTD.,,KANPUR vs THE DCIT, CC-I, KANPUR

ITA 278/LKW/2020[2011-12]Status: Disposed30/6/2025AY 2011-12

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

M/S. RICH UNIVERSE NETWORK LTD.,,KANPUR vs THE DCIT, CC-I, KANPUR

ITA 277/LKW/2020[2010-11]Status: Disposed30/6/2025AY 2010-11

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)

M/S. SHARANG PLAST ENGGINEERING PRIVATE LIMITED,LUCKNOW vs DEPUTY COMMISSIONER OF INCOME TAX, RANGE-6, LUCKNOW

ITA 431/LKW/2019[2015-16]Status: Disposed30/6/2025AY 2015-16

DEPUTY COMMISSIONER OF INCOME TAX-6, KANPUR vs M/S. HABIB TANNERY PRIVATE LIMITED, KANPUR

ITA 564/LKW/2018[2015-16]Status: Disposed30/6/2025AY 2015-16

SHRI. SUDHANSHU SRIVASTAVA (Judicial Member), SHRI NIKHIL CHOUDHARY (Accountant Member)

THE DISTRICT MINING OFFICER,BAREILLY vs INCOME TAX OFFICER (TDS), BAREILLY

ITA 246/LKW/2018[2008-09]Status: Disposed30/6/2025AY 2008-09

DCIT, LUCKNOW vs SAHARA INDIA MUTUAL BENIFIT CORP. LTD., LUCKNOW

ITA 684/LKW/2000[1996-97]Status: Disposed13/6/2025AY 1996-97

SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)

DCIT, LUCKNOW vs SAHARA INDIA MUTUAL BENIFIT CORP. LTD., LUCKNOW

ITA 683/LKW/2000[1996-97]Status: Disposed13/6/2025AY 1996-97

SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)

CANCER AID SOCIETY,LUCKNOW vs INCOME TAX OFFICER EXEMPTION WARD LUCKNOW, LUCKNOW

ITA 254/LKW/2025[2017-2018]Status: Disposed12/6/2025AY 2017-2018

SHRI ANADEE NATH MISSHRA (Accountant Member)

MANOJ KHANA,SHAHJAHANPUR vs INCOME TAX OFFICER-I(4), SHAHJAHANPUR

ITA 199/LKW/2025[2017-18]Status: Disposed12/6/2025AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

LATA VIKRAM PUNVANI THROUGH TEHMINA PUNVANI LEAGL HEIR,LUCKNOW vs ITO-5(3), LUCKNOW

ITA 573/LKW/2024[2017-18]Status: Disposed12/6/2025AY 2017-18

SHRI ANADEE NATH MISSHRA (Accountant Member)

U.P.RAJYA NIRMAN SAHKARI SANGH LTD,LUCKNOW vs DY. CIT,RANGE-2,, LUCKNOW

ITA 252/LKW/2023[2014-15]Status: Disposed12/6/2025AY 2014-15

SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)