ITAT Lucknow Bench
2,688 judgments
DY. COMMISSIONER OF INCOME TAX, FAIZABAD vs M/S. AVADH SOLVES PVT. LTD.,, BAHRAICH
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
INCOME TAX OFFICER- 3(1), RANGE-1, LUCKNOW vs M/S GAUTAM BUDDH PANCHSHEEL SHODH SAHITYA SANSKRITI SANSTHAN, LUCKNOW
SHRI SUDHANSHU SRIVASTAVA (Judicial Member), SHRI ANADEE NATH MISSHRA (Accountant Member)
AANYA LEARNING FOUNDATION,RAMPUR vs COMMSSIONER OF INCOME TAX (EXEMPTIONS), LUCKNOW
SHRI KUL BHARAT (Vice President), SHRI ANADEE NATH MISSHRA (Accountant Member)
PRABHANJAN SINGH,RAEBARELI vs NFAC, DELHI
SHRI ANADEE NATH MISSHRA (Accountant Member)
ABHIMANYU SINGH,LUCKNOW vs DDIT/ADIT9INTL.TAX), LUCKNOW
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
M/S ASIAN SWITCH GEAR PVT. LTD,KANPUR vs DCIT, CPC, BENGALURU, BENGALURU
SHRI ANADEE NATH MISSHRA (Accountant Member), SHRI SUBHASH MALGURIA (Judicial Member)
SUMANGLA DEVI,BAREILLY vs INCOME TAX OFFICER -2(2), BAREILLY, BAREILLY
SHRI ANADEE NATH MISSHRA (Accountant Member)
M/S AYODHYA DEVELOPMENT AUTHORITY (FORMELY AYODHYA FAIZABAD DEVELOPMENT AUTHORITY),LUCKNOW vs THE DY. COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW, LUCKNOW
M/S AYODHYA DEVELOPMENT AUTHORITY(FORMERLY AYODHYA FAIZABAD DEVELOPMENT AUTHORITY),AYODHYA vs THE DY. COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
MORADABAD DEVELOPMENT AUTHORITY,MORADABAD vs DY. CIT(EXEMPTION), LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
MORADABAD DEVELOPMENT AUTHORITY,MORADABAD vs DCIT(EXEMPTION), LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
MORADABAD DEVELOPMENT AUTHORITY,MORADABAD vs DCIT(EXEMPTION), LUCKNOW
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
SHRI ROHIT AGARWAL,KANPUR vs INCOME TAX OFFICER- 3(3), KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
DY. CIT(EXEMPTION), LUCKNOW vs MORADABAD DEVELOPMENT AUTHORITY, MORADABAD
SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SH. NIKHIL CHOUDHARY (Accountant Member)
M/S AYODHYA FAIZABAD DEVELOPEMENT AUTHORITY,FAIZABAD vs DY. COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
M/S AYODHYA FAIZABAD DEVELOPEMENT AUTHORITY,FAIZABAD vs DY. COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
U.P.I.B.CO-OPERATIVE SOCIETY LTD.,LUCKNOW vs ITO-2(5), LUCKNOW
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
M/S. U.P. BANK EMPLOYEES CO-OPERATIVE SOCIETY LIMITED,KANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, RANGE-1, KANPUR
SHRI. SUDHANSHU SRIVASTAVA (Judicial Member)
DCIT, CENTRAL CIRCLE - I, LUCKNOW, LUCKNOW vs M/S. SAHARA INDIA MUTUAL BENEFIT CO. LTD., LUCKNOW
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DCIT, CENTRAL CIRCLE - I, LUCKNOW, LUCKNOW vs M/S. SAHARA INDIA MUTUAL BENEFIT CO. LTD., LUCKNOW
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
