← All Benches
ITAT Kolkata Bench
22,178 judgments
SHREE SHYAM PROJECTS PVT. LTD.,KOLKATA vs I.T.O., WARD-9(1), KOLKATA
ITA 3102/KOL/2025[2019-2020]Status: Disposed25/6/2026AY 2019-2020
GOPAL AGARWAL,ASANSOL vs I.T.O., WARD - 1(1),, ASANSOL
ITA 3101/KOL/2025[2018-2019]Status: Disposed25/6/2026AY 2018-2019
HOLOS HEALTHCARE FOUNDATION,KOLKATA vs CIT (EXEMPTION),, KOLKATA
ITA 2955/KOL/2025[-------]Status: Disposed25/6/2026
ULTRA CARBON INDUSTRIES,BANAGRAM vs ITO, WARD 25(1),, KOLKATA
ITA 2741/KOL/2025[2024-2025]Status: Disposed25/6/2026AY 2024-2025
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs MAAN STEEL & POWER LIMITED, KOLKATA
ITA 2609/KOL/2025[2019-20]Status: Disposed25/6/2026AY 2019-20
TREASURES OF INNOCENCE,GARIA , SOUTH PARGANAS vs CIT( EXEMPTION) , KOLKATA, KOLKATA
ITA 2436/KOL/2025[2025-26]Status: Disposed25/6/2026AY 2025-26
DCIT CC 1 4 KOLKATA, KOLKATA vs SRIJAN POLYPACKS LIMITED, KOLKATA
ITA 2391/KOL/2025[2015-16]Status: Disposed25/6/2026AY 2015-16
PRICEWATERHOUSE COOPERS PRIVATE LIMITED,KOLKATA vs DCIT CIRCLE 1(1), KOLKATA
ITA 2368/KOL/2025[2018-2019]Status: Disposed25/6/2026AY 2018-2019
SWAMI VIVEKANANDA GRAMONNAYAN KENDRA,MURSHIDABAD vs CIT(EXEMPTION),, KOLKATA
ITA 2366/KOL/2025[2025-2026]Status: Disposed25/6/2026AY 2025-2026
NILKANTH CHAWAL MILLS PVT. LTD.,,KOLKATA vs ITO, WARD 12(3),, KOLKATA
ITA 2357/KOL/2025[2012-2013]Status: Disposed25/6/2026AY 2012-2013
M/S. MAAN STEEL & POWER LIMITED,KOLKATA vs ACIT, CENTRAL CIRCLE 1(2),, KOLKATA
ITA 2354/KOL/2025[2019-2020]Status: Disposed25/6/2026AY 2019-2020
KUMAR MANGALAM LAMBORIA,KOLKATA vs ACIT, CIRCLE 40,, KOLKATA
ITA 2205/KOL/2025[2016-2017]Status: Disposed25/6/2026AY 2016-2017
DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs S.H. MUMTAZUDDIN TIMES PVT LTD, KOLKATA
ITA 1993/KOL/2025[2017-18]Status: Disposed25/6/2026AY 2017-18
NIMDASBAR S K U S LIMITED,PURBA MEDINIPUR vs ITO, WARD 27(1),, HALDIA
ITA 1906/KOL/2025[2020-2021]Status: Disposed25/6/2026AY 2020-2021
NIMDASBAR S K U S LIMITED,PURBA MEDINIPUR vs ITO, WARD 27(1),, HALDIA
ITA 1905/KOL/2025[2018-2019]Status: Disposed25/6/2026AY 2018-2019
SUMEDHA FISCAL SERVICES LTD.,KOLKATA vs CENTRALIZED PROCESSING CENTER,, BANGALORE
ITA 1684/KOL/2025[2024-2025]Status: Disposed25/6/2026AY 2024-2025
SMT. SWEETY AGARWAL,SILIGURI vs ITO, NFAC,, DELHI
ITA 1491/KOL/2025[2018-2019]Status: Disposed25/6/2026AY 2018-2019
OM PRAKASH GOURISARIA (DECEASED) (LEGAL REPRESENTATIVE GITA DEVI GOURISARIA),KOLKATA vs ITO, WARD 32(2), KOLKATA
ITA 132/KOL/2025[2011-12]Status: Disposed25/6/2026AY 2011-12
M/S. MAAN STEEL & POWER LIMITED,KOLKATA vs ACIT, CENTRAL CIRCLE 1(2),, KOLKATA
ITA 1167/KOL/2025[2018-2019]Status: Disposed25/6/2026AY 2018-2019
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs MAAN STEEL & POWER LIMITED , KOLKATA
ITA 1096/KOL/2025[2018-19]Status: Disposed25/6/2026AY 2018-19
