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ITAT Kolkata Bench
22,178 judgments
M/S. VRINDA ISPAT PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(1), KOLKATA
ITA 10/KOL/2025[2017-2018]Status: Disposed25/6/2026AY 2017-2018
SHAMIM KHAN,RANIGANJ vs ITO, WARD-3(1), ASANSOL
ITA 281/KOL/2024[2017-18]Status: Disposed25/6/2026AY 2017-18
ARROWSPACE TRADECOM PVT. LTD.,KOLKATA vs I.T.O., WARD - 10(2), KOLKATA
ITA 2569/KOL/2024[2016-2017]Status: Disposed25/6/2026AY 2016-2017
SANTANU ROY, ITO, WARD-10(2),KOLKATA, KOLKATA vs KAMDHENU COMMOSALES PRIVATE LIMITED , KOLKATA
ITA 2176/KOL/2024[2010-11]Status: Disposed25/6/2026AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs ARISSAN INFRASTRUCTURES PRIVATE LIMITED, KOLKATA
ITA 2162/KOL/2024[2017-18]Status: Disposed25/6/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs ARISSAN INFRASTRUCTURES PRIVATE LIMITED, KOLKATA
ITA 2161/KOL/2024[2015-16]Status: Disposed25/6/2026AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), KOLKATA, KOLKATA vs ARISSAN INFRASTRUCTURES PRIVATE LIMITED, KOLKATA
ITA 2160/KOL/2024[2013-14]Status: Disposed25/6/2026AY 2013-14
NIPEN KUMAR PODDAR,NORTH 24 PARGANAS vs D.C.I.T., CIRCLE- 50(1), , KOLKATA
ITA 1756/KOL/2024[2017-2018]Status: Disposed25/6/2026AY 2017-2018
MAXLUX HOLDINGS LIMITED,KOLKATA vs ITO WARD 12(1), KOLKATA, KOLKATA
ITA 948/KOL/2026[2014-15]Status: Disposed24/6/2026AY 2014-15
M CHANDRA & COMPANY,KOLKATA vs INCOME TAX OFFICER - WARD - 40(1), KOLKATA , KOLKATA
ITA 909/KOL/2026[2014-15]Status: Disposed24/6/2026AY 2014-15
JAI COKE INDUSTRIES,KOLKATA vs DCIT CIRCLE-40, KOLKATA
ITA 908/KOL/2026[2014-15]Status: Disposed24/6/2026AY 2014-15
RANADEB DUTTA,KOLKATA vs AO WARD 44(2), KOLKATA
ITA 826/KOL/2026[2014-2015]Status: Disposed24/6/2026AY 2014-2015
SANJEEV AGARWAL,SILIGURI vs ITO, WARD 1(3),, SILIGURI
ITA 562/KOL/2026[2017-2018]Status: Disposed24/6/2026AY 2017-2018
DITIPRIYA MUKHERJEE,KOLKATA vs ACIT, CIRCLE 37,, KOLKATA
ITA 549/KOL/2026[2017-2018]Status: Disposed24/6/2026AY 2017-2018
M/S. SAYEDPUR SAMABAY KRISHI UNNAYAN SAMITY (SKUS) LTD.,HOWRAH vs I.T.O., WARD - 47(2), KOLKATA
ITA 537/KOL/2026[2018-2019]Status: Disposed24/6/2026AY 2018-2019
DILIP KUMAR PUROHIT,KOLKATA vs I.T.O., WARD - 34(1), KOLKATA
ITA 499/KOL/2026[2015-2016]Status: Disposed24/6/2026AY 2015-2016
SUBHENDU MAKHAL,HOWRAH vs I.T.O., WARD - 47(1), KOLKATA
ITA 478/KOL/2026[2019-2020]Status: Disposed24/6/2026AY 2019-2020
SUBHENDU MAKHAL,HOWRAH vs I.T.O., WARD - 47(1), KOLKATA
ITA 477/KOL/2026[2018-2019]Status: Disposed24/6/2026AY 2018-2019
HOSSAIN BUILDERS PVT. LTD.,KOLKATA vs I.T.O., WARD - 12(1), KOLKATA
ITA 421/KOL/2026[2016-2017]Status: Disposed24/6/2026AY 2016-2017
THE SOCIETY OF THE EDUCATORS ASSISSTING CHILDRENS HOPE,KOLKATA vs ITO, WARD 1(3), EXEMPTIONS,, KOLKATA
ITA 349/KOL/2026[2014-2015]Status: Disposed24/6/2026AY 2014-2015