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ITAT Kolkata Bench
22,178 judgments
ST. JOANS EDUCATIONAL TRUST,KOLKATA vs CIT(EXEMPTION),, KOLKATA
ITA 522/KOL/2026[2024-2025]Status: Disposed25/6/2026AY 2024-2025
DEPUTY COMMISSIONER OF INCOME TAX, CEN. CIR.-1(1), KOLKATA, KOLKATA vs M/S. S S NATURAL RESOURCES PRIVATE LIMITED, KOLKATA
ITA 509/KOL/2026[2022-23]Status: Disposed25/6/2026AY 2022-23
KHALSA MODEL SENIOR SECONDARY SCHOOL,KOLKATA vs I.T.O., WARD - 1(4), EXEMPTION,, KOLKATA
ITA 483/KOL/2026[2023-2024]Status: Disposed25/6/2026AY 2023-2024
PRIMARC PRABHU DAYAL CHARITABLE TRUST,KOLKATA vs CIT(EXEMPTION),, KOLKATA
ITA 430/KOL/2026[----]Status: Disposed25/6/2026
MURSHIDABAD DIST POLICE PERSONEL & FAMILY WELFARE COOP CREDIT SOCIETY LTD.,,MURSHIDABAD vs ITO, WARD 42(2),, MURSHIDABAD
ITA 294/KOL/2026[2022-2023]Status: Disposed25/6/2026AY 2022-2023
MURSHIDABAD DIST POLICE PERSONEL & FAMILY WELFARE COOP CREDIT SOCIETY LTD.,,MURSHIDABAD vs ITO, WARD 42(1),, MURSHIDABAD
ITA 293/KOL/2026[2020-2021]Status: Disposed25/6/2026AY 2020-2021
MURSHIDABAD DIST POLICE PERSONEL & FAMILY WELFARE COOP CREDIT SOCIETY LTD.,,MURSHIDABAD vs ITO, WARD 42(1),, MURSHIDABAD
ITA 292/KOL/2026[2020-2021]Status: Disposed25/6/2026AY 2020-2021
NIRMAL KUMAR AGARWAL,HOWRAH vs ITO, WARD 46(1),, KOLKATA
ITA 288/KOL/2026[2018-2019]Status: Disposed25/6/2026AY 2018-2019
PRAKASH CHAND SHAH,KOLKATA vs INCOME TAX OFFICER - WARD 44(1)/KOLKATA, KOLKATA
ITA 263/KOL/2026[2013-14]Status: Disposed25/6/2026AY 2013-14
M/S. RAJ CONSTRUCTION PROJECTS PVT. LTD., (SUCCESSOR COMPANY OF M/S. HEADMAN MERCANTILE PVT. LTD.,),KOLKATA vs DCIT, CIRCLE 4(1),, KOLKATA
ITA 257/KOL/2026[2020-2021]Status: Disposed25/6/2026AY 2020-2021
M/S. RAJ CONSTRUCTION PROJECTS PVT. LTD., (SUCCESSOR COMPANY OF M/S. KASTURI TIE UP PVT. LTD.,),KOLKATA vs DCIT, CIRCLE 4(1),, KOLKATA
ITA 256/KOL/2026[2020-2021]Status: Disposed25/6/2026AY 2020-2021
SHREE LAKSHMI TRADING CENTRE,PASCHIM MIDNAPORE vs I.T.O., WARD - 39(1), MIDNAPORE
ITA 231/KOL/2026[2018-2019]Status: Disposed25/6/2026AY 2018-2019
ALLIED BARTER PVT. LTD.,,KOLKATA vs ITO, WARD 11(1),, KOLKATA
ITA 215/KOL/2026[2013-2014]Status: Disposed25/6/2026AY 2013-2014
SATWINDER SINGH,KOLKATA vs I.T.O., WARD - 43(1), KOLKATA
ITA 177/KOL/2026[2018-2019]Status: Disposed25/6/2026AY 2018-2019
M/S. VRINDA ISPAT PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(1), KOLKATA
ITA 9/KOL/2025[2016-2017]Status: Disposed25/6/2026AY 2016-2017
M/S. VRINDA ISPAT PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(1), KOLKATA
ITA 8/KOL/2025[2015-2016]Status: Disposed25/6/2026AY 2015-2016
M/S VRINDA ISPAT PVT. LTD,KOLKATA vs ITO, WARD-5(1), KOLKATA, KOLKATA
ITA 7/KOL/2025[2014-15]Status: Disposed25/6/2026AY 2014-15
M/S. VRINDA ISPAT PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(1), KOLKATA
ITA 6/KOL/2025[2013-2014]Status: Disposed25/6/2026AY 2013-2014
SUMEDHA FISCAL SERVICES LTD.,KOLKATA vs ADIT, CPC, , BENGALURU
ITA 3170/KOL/2025[2019-2020]Status: Disposed25/6/2026AY 2019-2020
THE SHALIMAR WORKS 1980 LTD.,KOLKATA vs ACIT/DCIT, CIRCLE - 11(1),, KOLKATA
ITA 3116/KOL/2025[2018-2019]Status: Disposed25/6/2026AY 2018-2019