← All Benches
ITAT Kolkata Bench
22,178 judgments
RAJA RAJESWARI MEMORIAL EDUCATIONAL TRUST,NAGAPATTINAM vs ITO, EXEMPTIONS WARD,, TRICHY
ITA 777/CHNY/2026[2018-19]Status: Disposed15/7/2026AY 2018-19
DR. LATHA,THOOTHUKUDI vs DCIT, CIRCLE-1,, TIRUNELVELI
ITA 768/CHNY/2026[2018-19]Status: Disposed15/7/2026AY 2018-19
ELECTROSTEEL CASTINGS LTD.,(SUCCESSOR COMPANY OF SRIKALAHASTI PIPES LTD.),,KOLKATA vs DCIT, CENTRAL CIRCLE 4(4),, KOLKATA
ITA 990/KOL/2026[2017-2018]Status: Disposed14/7/2026AY 2017-2018
ELECTROSTEEL CASTINGS LTD., (SUCCESSOR COMPANY OF SRIKALAHASTI PIPES LTD.),KOLKATA vs DCIT, CENTRAL CIRCLE 4(4),, KOLKATA
ITA 989/KOL/2026[2016-2017]Status: Disposed14/7/2026AY 2016-2017
GURDIP SINGH,KOLKATA vs ITO, WARD 40(1),, KOLKATA
ITA 575/KOL/2026[2020-2021]Status: Disposed14/7/2026AY 2020-2021
BENIGOPAL DAGA,KOLKATA vs D.C.I.T., CIRCLE - 45, KOLKATA
ITA 464/KOL/2026[2014-2015]Status: Disposed14/7/2026AY 2014-2015
RYDAK SYNDICATE LTD.,KOLKATA vs ACIT, CIRCLE 4(1),, KOLKATA
ITA 356/KOL/2026[2021-2022]Status: Disposed14/7/2026AY 2021-2022
S D INFRASTRUCTURE & REAL ESTATE PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 5(1),, KOLKATA
ITA 295/KOL/2026[2016-2017]Status: Disposed14/7/2026AY 2016-2017
ADITI BOOBNA,KOLKATA vs I.T.O., WARD - 43(1), KOLKATA
ITA 1222/KOL/2026[2023-2024]Status: Disposed14/7/2026AY 2023-2024
ADITI BOOBNA,KOLKATA vs I.T.O., WARD - 4(1), KOLKATA
ITA 1221/KOL/2026[2022-2023]Status: Disposed14/7/2026AY 2022-2023
TWENTY FIRST CENTURY INDIA LTD.,,KOLKATA vs DCIT, CENTRAL CIRCLE 4(3),, KOLKATA
ITA 1167/KOL/2026[2011-2012]Status: Disposed14/7/2026AY 2011-2012
MRS. RUPA RAY,BARUIPUR, KOLKATA vs I.T.O., WARD - 25(1), KOLKATA
ITA 1137/KOL/2026[2020-2021]Status: Disposed14/7/2026AY 2020-2021
ANINDYA BHATTACHARYYA,PALPARA vs INCOME TAX OFFICER, WARD 41(3), NADIA, NADIA
ITA 1121/KOL/2026[2017-18]Status: Disposed14/7/2026AY 2017-18
PRADIP KUMAR DAS,HALDIA vs DEPUTY COMISSIONER OF INCOME TAX CIRCLE 27(1) HALDIA, HALDIA
ITA 3098/KOL/2025[2017-18]Status: Disposed14/7/2026AY 2017-18
ST. AUGUSTINES SCHOOL TRUST,DARJELING vs I.T.O.(EXEMP), WARD - 2(2),, SILIGURI
ITA 3095/KOL/2025[2018-2019]Status: Disposed14/7/2026AY 2018-2019
SHAMMI AGARWAL,NEW DELHI vs D.C.I.T., CC - 1(4),, KOLKATA
ITA 3026/KOL/2025[2023-2024]Status: Disposed14/7/2026AY 2023-2024
SHAMMI AGARWAL,NEW DELHI vs D.C.I.T., CC - 1(4),, KOLKATA
ITA 3025/KOL/2025[2019-2020]Status: Disposed14/7/2026AY 2019-2020
MNR EXPORTS PVT. LTD.,,KOLKATA vs ITO, WARD 12(1),, KOLKATA
ITA 2259/KOL/2025[2012-2013]Status: Disposed14/7/2026AY 2012-2013
P.C. DEY AND SON DISTRIBUTORS PRIVATE LIMITED,HABRA vs DCIT, CIRCLE - 14(2), KOLKATA, KOLKATA
ITA 561/KOL/2024[2017-18]Status: Disposed14/7/2026AY 2017-18
RURAL ENGINEERING CO. PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 1(1),, KOLKATA
ITA 95/KOL/2026[2018-2019]Status: Disposed13/7/2026AY 2018-2019
