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ITAT Kolkata Bench

22,178 judgments

INCOME TAX OFFICER, WARD - 1(1), KOLKATA vs GANDHESHWARI TRADERS PRIVATE LIMITED, KOLKATA

ITA 1149/KOL/2026[2014-15]Status: Disposed16/7/2026AY 2014-15

NIKHAR TRADING PRIVATE LIMITED,KOLKATA vs ITO, WARD 12(1),, KOLKATA

ITA 1148/KOL/2026[2019-2020]Status: Disposed16/7/2026AY 2019-2020

NAMRATA MERCHANTS PVT. LTD.,,KOLKATA vs DCIT, C.C. 3(2),, KOLKATA

ITA 1144/KOL/2026[2011-2012]Status: Disposed16/7/2026AY 2011-2012

PATHIKRIT SENGUPTA,MUMBAI vs ITO, WARD 62(1),, KOLKATA

ITA 1142/KOL/2026[2020-2021]Status: Disposed16/7/2026AY 2020-2021

PATHIKRITI SENGUPTA,POWAI, MUMBAI vs I.T.O., WARD - 62(1), KOLKATA

ITA 1141/KOL/2026[2020-2021]Status: Disposed16/7/2026AY 2020-2021

HIRA LAL DEY,KOLKATA vs I.T.O., WARD - 25(1), KOLKATA

ITA 1139/KOL/2026[2018-2019]Status: Disposed16/7/2026AY 2018-2019

OPTIMIX SECURITIES PVT. LTD.,KOLKATA vs I.T.O., WARD - 7(1), KOLKATA

ITA 1138/KOL/2026[2016-2017]Status: Disposed16/7/2026AY 2016-2017

SULALIT BISWAS,KOLKATA vs ITO, WARD 30(1),, KOLKATA

ITA 1127/KOL/2026[2015-2016]Status: Disposed16/7/2026AY 2015-2016

SURENDRA COMMERCIAL SYNDICATE PRIVATE LIMITED,KOLKATA vs ITO, WARD 1(2),, KOLKATA

ITA 1126/KOL/2026[2010-2011]Status: Disposed16/7/2026AY 2010-2011

SHEABLE FOUNDATION,KOLKATA vs CIT (EXEMPTION),, KOLKATA

ITA 1102/KOL/2026[-----]Status: Disposed16/7/2026

DILIP KUMAR AGARWAL,KOLKATA vs DCIT, CENTRAL CIRCLE 3(3), , KOLKATA

ITA 569/KOL/2025[2015-16]Status: Disposed16/7/2026AY 2015-16

DCIT, CC-2(3), KOLKATA vs LUMINO INDUSTRIES LIMITED, KOLKATA

ITA 2971/KOL/2025[2018-19]Status: Disposed16/7/2026AY 2018-19

DCIT, CC-2(3), KOLKATA vs LUMINO INDUSTRIES LIMITED, KOLKATA

ITA 2970/KOL/2025[2017-18]Status: Disposed16/7/2026AY 2017-18

ITC INFOTECH INDIA LIMITED,KOLKATA vs DCIT, CIRCLE 1(1),, KOLKATA

ITA 2942/KOL/2025[2021-2022]Status: Disposed16/7/2026AY 2021-2022

GAYATRI HALDER,SOUTH TWENTY FOUR PARGANAS vs I.T.O., WARD - 25(1), KOLKATA

ITA 2752/KOL/2025[2014-2015]Status: Disposed16/7/2026AY 2014-2015

SHIW KANT SHAW,KOLKATA vs ITO WARD 37(3), KOLKATA

ITA 2352/KOL/2025[2017-18]Status: Disposed16/7/2026AY 2017-18

KOOLKIDS FASHIONS PVT. LTD.,,KOLKATA vs ITO, WARD 9(1),, KOLKATA

ITA 2292/KOL/2025[2013-2014]Status: Disposed16/7/2026AY 2013-2014

BUILD EARTH DEVELOPERS,SILIGURI vs ITO, WARD 1(2),, SILIGURI

ITA 2153/KOL/2025[2018-2019]Status: Disposed16/7/2026AY 2018-2019

VPT SECURITIES PRIVATE LIMITED,KOLKATA vs ITO, WARD 5(4), KOLKATA

ITA 1146/KOL/2025[2014-2015]Status: Disposed16/7/2026AY 2014-2015

AHAMED KABEER ABDUL KADER,CHENNAI vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI

ITA 835/CHNY/2026[2017-18]Status: Disposed15/7/2026AY 2017-18