← All Benches
ITAT Kolkata Bench
22,178 judgments
M/S. GUPTA ENTERPRISE,HOWRAH vs I.T.O., WARD - 47(1), KOLKATA
ITA 917/KOL/2026[2012-2013]Status: Disposed13/7/2026AY 2012-2013
TANUJ PROPERTIES PVT. LTD. (SUCCESSOR TO KUHU PROPERTIES PVT. LTD.),KOLKATA vs I.T.O., WARD - 9(1),, KOLKATA
ITA 686/KOL/2026[2018-2019]Status: Disposed13/7/2026AY 2018-2019
UNIVERSAL ENTERPRISES,DALHOUSIE vs INCOME TAX OFFICER, WARD-36(1)/KOLKATA, SHANTIPALLY
ITA 400/KOL/2026[2016-17]Status: Disposed13/7/2026AY 2016-17
UNIVERSAL ENTERPRISES,DALHOUSIE vs INCOME TAX OFFICER, WARD-36(1)/KOLKATA, SHANTIPALLY
ITA 399/KOL/2026[2015-16]Status: Disposed13/7/2026AY 2015-16
UNIVERSAL ENTERPRISES,DALHOUSIE vs INCOME TAX OFFICER, WARD-36(1)/KOLKATA, SHANTIPALLY
ITA 398/KOL/2026[2014-15]Status: Disposed13/7/2026AY 2014-15
UNIVERSAL ENTERPRISES,DALHOUSIE vs INCOME TAX OFFICER, WARD-36(1)/KOLKATA, SHANTIPALLY
ITA 397/KOL/2026[2013-14]Status: Disposed13/7/2026AY 2013-14
UNIVERSAL ENTERPRISES,DALHOUSIE vs INCOME TAX OFFICER, WARD-36(1)/KOLKATA, SHANTIPALLY
ITA 396/KOL/2026[2012-13]Status: Disposed13/7/2026AY 2012-13
UNIVERSAL ENTERPRISES,DALHOUSIE vs INCOME TAX OFFICER, WARD-36(1)/KOLKATA, SHANTIPALLY
ITA 395/KOL/2026[2011-12]Status: Disposed13/7/2026AY 2011-12
NISHA PROJECTS PVT LTD,KOLKATA vs DCIT, CENTRAL CIRCLE - 3(4), KOLKATA
ITA 1189/KOL/2026[2016-17]Status: Disposed13/7/2026AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), KOLKATA, KOLKATA vs M/S. BENGAL NRI COMPLEX LTD, KOLKATA
ITA 1187/KOL/2026[2011-12]Status: Disposed13/7/2026AY 2011-12
UPASANA MERCHANT PRIVATE LIMITED,KOLKATA vs ITO, WARD 6(2),, KOLKATA
ITA 1088/KOL/2026[2012-2013]Status: Disposed13/7/2026AY 2012-2013
HIRUS TRADE PVT. LTD.,KOLKATA vs I.T.O., WARD - 9(1), KOLKATA
ITA 1058/KOL/2026[2018-2019]Status: Disposed13/7/2026AY 2018-2019
GAJMURTI AGENCY PVT. LTD.,KOLKATA vs I.T.O., WARD - 1(1), KOLKATA
ITA 1057/KOL/2026[2016-2017]Status: Disposed13/7/2026AY 2016-2017
CHANDRAVADAN DESAI,KOLKATA vs D.C.I.T., CIRCLE - 32(1), KOLKATA
ITA 1010/KOL/2026[2018-2019]Status: Disposed13/7/2026AY 2018-2019
CHANDRAVADAN DESAI,KOLKATA vs D.C.I.T., CIRCLE - 32(1), KOLKATA
ITA 1009/KOL/2026[2017-2018]Status: Disposed13/7/2026AY 2017-2018
ITO WARD 8(1) KOLKATA, KOLKATA vs PDK ESTATES PVT. LTD., KOLKATA
ITA 781/KOL/2025[2018-19]Status: Disposed13/7/2026AY 2018-19
DCIT, CC-2(3), KOLKATA vs JAYA COCONUT OIL PRIVATE LIMITED, KOLKATA
ITA 3263/KOL/2025[2018-19]Status: Disposed13/7/2026AY 2018-19
ATIABARI TEA COMPANY LIMITED,SEVOKE ROAD SILIGURI vs D.C.I.T., CIRCLE - 1(1),, JALPAIGURI
ITA 3164/KOL/2025[2024-25]Status: Disposed13/7/2026AY 2024-25
STRAIGHT CURVE IDEAS PVT. LTD.,KOLKATA vs I.T.O., WARD - 23(2), KOLKATA
ITA 2722/KOL/2025[2012-2013]Status: Disposed13/7/2026AY 2012-2013
M/S. FASTFLOW VINTRADE PVT. LTD.,,KOLKATA vs DCIT, CIRCLE 12(1), NOW CIRCLE 11(1),, KOLKATA
ITA 244/KOL/2025[2012-13]Status: Disposed13/7/2026AY 2012-13
