ITAT Kolkata Bench
22,285 judgments
M/S. RAKHI VINIMOY PVT. LTD. ,KOLKATA vs ITO,WARD-1(3), KOLKATA. , KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & SONJOY SARMA (Judicial Member)
SRI. BISWAJIT BERA,KOLKATA vs ITO, WARD-27(3), HALDIA, HALDIA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI PRADIP KUMAR CHOUBEY, HON’BLE (Judicial Member)
BOSE MANAGEMENT SERVICES PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(1), KOLKATA, KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI PRADIP KUMAR CHOUBEY, HON’BLE (Judicial Member)
SATYANARAYAN SOMANI FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
BAIJNATHSOMANI CHARITABLE TRUST,KOLKATA vs CITIEXEMPTION), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
DEEPAK SWITCH GEARS PVT. LTD. ,KOLKATA vs PCIT, ASANSOL, ASANSOL
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
ITO, WARD-6(1), KOLKATA vs M/S DANIEL COMMODITIES PVT. LTD., KOLKATA
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
SUCHANA THE UTTOR CHANDIPUR COMMUNITY SOCIETY,KOLKATA vs CIT(E), KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 208/KOL/2024 Assessment Year: N.A. Suchana The Uttor Chandipur Community Society..................Appellant [PAN: AADAS 8151 Q] Vs. CIT (Exemptions), Kolkata....................................................Respondent Appearances: Assessee represented by: P.K. Ray, Adv. Department represented by: Subhendu Datta, CIT D/R. Date of concluding the hearing : April 17th, 2024 Date of pronouncing the order : May
SRI SANAT KUMAR DAS,KOLKATA vs DCIT, (I.T.), CIR. 2(1), KOLKATA
SRI RAJPAL YADAV, VICE-PRESIDENT & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 202/KOL/2024 Assessment Year: 2014-15 Sri Sanat Kumar Das..............................................................Appellant [PAN: ADBPF 4827 G] Vs. DCIT (International Taxation), Circle-2(1), Kolkata...............Respondent Appearances: Assessee represented by: S. Jhajharia, A/R. Department represented by: B.K. Singh, JCIT, Sr. D/R. Date of concluding the hearing : April 15th, 2024 Date of pronouncing
SVARNA TEXTILES LTD.,KOLKATA vs ITO, WARD-12(1), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Girish Agrawal (Accountant Member)
VAISHALI FILMS PVT. LTD.,KOLKATA vs DCIT, CC-3(3), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
GOLDEN GOENKA COMMERCE PVT. LTD.,KOLKATA vs ITO, WARD -3(3), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
PAWAN ALKA RAJGARHIA FOUNDATION,KOLKATA vs CIT(E),KOLKATA. , KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SANJAY GARG, HON’BLE (Judicial Member)
MAA BIDDESWARI AGRO PRODUCTS PVT. LTD. ,DINAJPUR vs ITO,WARD- 3(4), BALURGHAT, D. DINAJPUR. , DAKSHIN DINAJPUR
Shri Rajesh Kumar (Accountant Member), Shri Son joy Sarma (Judicial Member)
NICE VINTRADE PVT. LTD. ,KOLKATA vs ITO, WARD-9(1), KOLKATA. , KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
GILLANDERS ARBUTHNOT AND CO. LTD, ,2009-10 vs ACIT, CIR-4(1), KOL, KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
GILLANDERS ARBUTHNOT AND CO. LTD, ,2009-10 vs ACIT, CIR-4(1), KOL, KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
GILLANDERS ARBUTHNOT AND CO. LTD, ,2009-10 vs ACIT, CIR-4(1), KOL, KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
M D DIESEL SPARES,HOWRAH vs ITO, WARD-47, KOLKATA
Shri Sanjay Garg, Judicial Member and Rajesh Kumar (Accountant Member)
SUBHASH SHARMA. ,BELURMATH. vs ACIT,CIR-47,KOLKATA. , KOLKATA
SHRI RAJESH KUMAR, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
