ITAT Kolkata Bench
22,285 judgments
ITC LIMITED,KOLKATA vs ACIT, RANGE-8, KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
KAMALA PROPERTIES PRIVATE LIMITED. ,KOLKATA vs ACIT,C.C-1(1), KOLKATA. , KOLKATA
FLEX TRADE PVT. LTD.,KOLKATA vs ACIT, CEN CIR. 4(4), KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
FLEX TRADE PVT. LTD.,KOLKATA vs ACIT, CEN. CIR. 4(4), KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
KRL INFRATECH (INDIA) LTD,KOLKATA vs DCIT, CIR. 2(2), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SUKAMAL MAITY,CONTAI vs ITO, WARD-27(2), HALDIA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
RAMOTAR CHOUDHARI HUF,KOLKATA vs PCIT 5 KOLKATA, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
HARISNEH VANIJYA PRIVATE LIMITED. ,KOLKATA vs ITO,WARD-5(1)/ KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
NAMOKAR BUILDERS PVT. LTD.,KOLKATA vs D.C.I.T., CENTRAL CIRCLE -2(1), KOLKATA, KOLKATA
Shri Rajpal Yadav (Vice President), Shri Rajesh Kumar (Accountant Member)
DCIT,C.C-3(3),KOLKATA, KOLKATA vs M/S. CYGNUS EQUIPMENTS & RENTALS PVT.LTD. , KOLKATA
IMAGE FINVEST & LEASING PVT. LTD.,KOLKATA vs ITO, WARD-11(4), KOLKATA
SHRI RAJESH KUMAR, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
PIJUSH KANTI BHUNIA,KOLKATA vs ITO, WARD-39(1), MIDNAPORE
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
PIJUSH KANTI BHUNIA,MIDNAPUR vs ITO, WARD-39(1), MIDNAPORE
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
AMRITSOMANI MEMORIAL TRUST,KOLKATA vs CIT(EXEMPTION), KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & SONJOY SARMA (Judicial Member)
SANDIP SARAF,KOLKATA vs ITO, WARD 50(3), KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI PRADIP KUMAR CHOUBEY, HON’BLE (Judicial Member)
M/S JAYANT TRADELINK PVT. LTD.,KOLKATA vs ITO, WARD-7(4), KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI PRADIP KUMAR CHOUBEY, HON’BLE (Judicial Member)
MOGULKATA TEA CO. PVT. LTD.,KOLKATA vs DCIT, CIR. 4(1), KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 201/KOL/2024 Assessment Year: 2021-22 Mogulkata Tea Company Pvt. Ltd.…………................Appellant [PAN: AAJCM 0730 B] Vs. DCIT, Circle-4(1), Kolkata.....................................Respondent Appearances: Assessee represented by: Manoj Kataruka, Adv. Department represented by: Monalisa Pal Mukherjee, JCIT. Date of concluding the hearing : April 15th, 2024 Date of pronouncing the order : May 8th, 202
PALSONS DERMA PVT. LTD.,KOLKATA vs DCIT, CIR. 11(1), KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
TIRUMALA IRONS (P) LTD,KOLKATA vs ITO, WARD-4(1), KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
HARSHAD MANSUKHLAL SHAH. ,MUMBAI vs ACIT,CIR-29,KOLKATA. , KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI PRADIP KUMAR CHOUBEY, HON’BLE (Judicial Member)
