ITAT Kolkata Bench
22,285 judgments
IAC RESEARCH FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA
SHRI RAJESH KUMAR, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
SALIGRAM SOMANI SEVA SANSTHAN,KOLKATA vs CIT(EXEMPTION), KOLKATA
SHRI RAJESH KUMAR, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
AMIR INDUSTRIES,KOLKATA vs ITO, WARD-34(2), KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
M/S. SAMUDRAGARH HANDLOOM HANDICRAFT ARTISANS WELFARE ASSOCIATION. ,BARDHAMAN vs ITO,WARD-2(1),BARDHAMAN, BARDHAMAN
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
ADVENT VINIMAY PRIVATE LIMITED,KOLKATA vs ITO, WARD-9(1), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
ADVENT VINIMAY PRIVATE LIMITED,KOLKATA vs ITO, WARD-9(1), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
M/S DEVBHUMI VINIMAY PVT. LTD.,KOLKATA vs DCIT, CIR. 5(1), , KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SANJAY GARG, HON’BLE (Judicial Member)
OSD COKE (CONSORTIUM) PVT. LTD. ,KOLKATA vs ACIT, CIR. 5(1), KOLKATA
SHRI RAJPAL YADAV (Vice President), SHRI RAKESH MISHRA (Accountant Member)
RAJBALHAT CULTURAL CIRCLE,KOLKATA vs CIT(E), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
HARDSOFT EXIM PVT. LTD.,KOLKATA vs ITO, WARD-5(4), KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
WINSHER COMMERCIAL PVT. LTD.,KOLKATA vs I.T.O., WARD - 14(2), PRESENTLY D.C.I.T., CIRCLE-11(1), KOLKATAKOLKATA, KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
M/S OLYMPUS SUPPLIERS PVT. LTD.,KOLKATA vs PCIT, CIR-2, KOLKATA, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
M/S APEX ENERGY RESOURCES PVT. LTD.,KOLKATA vs ACIT, CIR. 7(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
K.C.A. CHARITABLE TRUST,KOLKATA vs CIT(EXEMPTION), KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 285/KOL/2024 Assessment Year: N.A. K.C.A. Charitable Trust...........................................................Appellant [PAN: AAETK 6583 A] Vs. CIT (Exemption), Kolkata......................................................Respondent Appearances: Assessee represented by: Miraj D. Shah, A/R. Department represented by: Abhijit Kundu, CIT (D/R). Date of concluding the hearing : April 25th, 2024 Date o
K.C.A. CHARITABLE TRUST,KOLKATA vs CIT(EXEMPTION), KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 284/KOL/2024 Assessment Year: N.A. K.C.A. Charitable Trust...........................................................Appellant [PAN: AAETK 6583 A] Vs. CIT (Exemption), Kolkata......................................................Respondent Appearances: Assessee represented by: Miraj D. Shah, A/R. Department represented by: Abhijit Kundu, CIT (D/R). Date of concluding the hearing : April 25th, 2024 Date o
METAL BOX INDIA LTD. ,KOLKATA vs DCIT,CIR-11(1),KOL, KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
M/S NCS, IMPEX HOLDING PVT. LTD. ,KOLKATA vs ITO, WARD -8(2), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
DCIT, CIRCLE-8(1), KOLKATA, KOLKATA vs ITC LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
DCIT, CIRCLE-8(1), KOLKATA, KOLKATA vs ITC LIMITED, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
ITC LIMITED,KOLKATA vs ACIT, RANGE-8, KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)