ITAT Kolkata Bench
22,285 judgments
ANUP KUMAR LAKHOTIA, ,HOWRAH vs DCIT, CEN. CIR. 3(2), KOLKATA
KRISHNA CHARITY TRUST,KOLKATA vs CIT(EXEMPTION), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
KISHORE KANTI KHANDELWAL CHARITY TRUST,KOLKATA vs CIT(EXEMPTION), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
PRIMETALS TECHNOLOGIES INDIA PVT. LTD.,KOLKATA vs ACIT, CIRCLE - 1(1), KOLKATA, KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
PRIMETALS TECHNOLOGIES INDIA PRIVATE LIMITED,KOLKATA vs ACIT, CIRCLE-1(1), KOLKATA, KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
MOHAMMED GYASUDDIN,KOLKATA vs ACIT, CIR.-30, KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 571/KOL/2020 Assessment Year: 2012-13 Mohammed Gyasuddin............................................................Appellant [PAN: AFVPG 2465 H] Vs. ACIT, Circle-30, Kolkata.......................................................Respondent Appearances: Assessee represented by: Miraj D. Shah, A/R. Department represented by: Abhijit Kundu, CIT DR. Date of concluding the hearing : May 9th, 2024 Date of pronoun
MOHAMMED GYASUDDIN,KOLKATA vs ACIT, CIR.-30, KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 570/KOL/2020 Assessment Year: 2011-12 Mohammed Gyasuddin............................................................Appellant [PAN: AFVPG 2465 H] Vs. ACIT, Circle-30, Kolkata.......................................................Respondent Appearances: Assessee represented by: Miraj D. Shah, A/R. Department represented by: Abhijit Kundu, CIT DR. Date of concluding the hearing : May 9th, 2024 Date of pronoun
SUDAMA MAHABIR KEDIA CHARTABLE TRUST,CIT(EXEMPTION) vs CIT(EXEMPTION), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
VIVEKANANDA LOKASIKSHA MONDIR,MEDINIPUR vs CIT(EXEMPTION), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
ANANDILALL PODDAR CHARITABLE TRUST,KOLKATA vs CIT(EXEMPTION, KOLKATA
SHRI RAJPAL YADAV (Vice President), SHRI RAKESH MISHRA (Accountant Member)
DEV DARSHAN DESIGNS PVT. LTD.,KOLKATA vs ITO, WARD 14(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
ANJANI HIGHRISE LLP,KOLKATA vs INCOME TAX OFFICER, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
M/S GURU AWAAS PVT. LTD.,KOLAKTA vs ITO, WARD-9(2), KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
LIONS CLUB OF CALCUTTA,KOLKATA vs CIT(EXEMPTION), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
SEIKH ABUBAKKAR WARISH,KANAIDANGA vs PCIT, ASANSOL. , ASANSOL
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
NAVEEN MERICO ENGINEERING CO. PVT. LTD. ,KOLKATA vs ACIT,CIR. 12(1), KOLKATA
SHRI RAJPAL YADAV (Vice President), SHRI RAKESH MISHRA (Accountant Member)
ITO, WD.9(1), KOLKATA vs M/S MAHARAJ VINCOM PVT. LTD., KOLKATA
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
PREM MILLAN ,KOLKATA vs CIT(EXEMPTION), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
ROOMLE DAS,KOLKATA vs ITO, WARD-50(4), KOLKATA
SHRI RAJPAL YADAV (Vice President), SHRI RAKESH MISHRA (Accountant Member)
ROHTANG COMMERCIAL PVT. LTD.,KOLKATA vs ITO, WARD-2(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)