ITAT Kolkata Bench
22,285 judgments
PRATAP CHANDRA SAU WELFARE TRUST,MEDINIPUR vs ITO, WARD-38(1), MIDNAPUR
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
MAGNUM CREDIT & CONSULTANTS PVT. LTD.,KOLKATA vs ITO, WARD-7(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
MOHAMMED KHALID MASUD,KOLKATA vs ACIT, CIR-33, KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
BLUEVIEW COMMODITIES (P) LTD. ,KOLKATA vs ITO,WD-7(4), KOLKATA, KOLKATA
SHRI RAJESH KUMAR, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
BLUEVIEW COMMODITIES PVT. LTD. ,KOLKATA vs ITO,WD-7(4).KOLKATA. , KOLKATA
SHRI RAJESH KUMAR, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
MAITHAN ALLOYS LTD,KOLKATA vs AO, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma, Judicial Member] I.T.A. Nos.384 & 1090/Kol/2023 Assessment Years: 2017-18 & 2022-23 Maithan Alloys Limited (PAN: AABCM 7758 B) Vs. AO, Kolkata DCIT, CPC, Bangalore Appellant / ) अपीलाथ ( Respondent /(!"यथ ) Date of Hearing / सुनवाई क% त'थ 09.05.2024 Date of Pronouncement/ आदेश उ*घोषणा क% त'थ 21.05.2024 For the Appellant/ नधा0रती क% ओर से Shri Siddharth Kejriwal, CA For the Respondent/ राजव क% ओर से Shri S. Dutta, CIT D.R Shri Bibekan
MAITHAN ALLOYS LIMITED. ,KOLKATA vs DCIT,CPC, BANGALORE. , BANGALORE
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma, Judicial Member] I.T.A. Nos.384 & 1090/Kol/2023 Assessment Years: 2017-18 & 2022-23 Maithan Alloys Limited (PAN: AABCM 7758 B) Vs. AO, Kolkata DCIT, CPC, Bangalore Appellant / ) अपीलाथ ( Respondent /(!"यथ ) Date of Hearing / सुनवाई क% त'थ 09.05.2024 Date of Pronouncement/ आदेश उ*घोषणा क% त'थ 21.05.2024 For the Appellant/ नधा0रती क% ओर से Shri Siddharth Kejriwal, CA For the Respondent/ राजव क% ओर से Shri S. Dutta, CIT D.R Shri Bibekan
NAWAL KISHORE KEJRIWAL CHARITY TRUST,KOLKATA vs CIT(EXEMPTION), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
SUHASINI CHARITY FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
SHRI DEEPAK KUMAR RUIA,KOLKATA vs DCIT, CIR. 32(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
NALINI KEJRIWAL ,KOLKATA vs ITO, WARD-35(2), KOLKATA., KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
SAPNA AGARWAL,DARJEELING vs DCIT, CIR. 1, JALPAIGURI
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
SAPNA AGARWAL,SILIGURI vs ACIT, CIR. 2, SILIGURI
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
M/S. SAROJ EMBRODS PVT. LTD. ,HOOGHLY vs DCIT, C.C-3(4), KOLKATA. , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri SonjoySarma, Judicial Member] I.T.A. Nos.1351 & 1352/Kol/2023 Assessment Years: 2015-16 & 2016-17 Saroj Embrods Pvt. Ltd. (PAN: AALCS 7544 M) Vs. DCIT, Central Circle-3(4), Kolkata Appellant / ) अपीलाथ ( Respondent /(!"यथ ) Date of Hearing / सुनवाई क% त'थ 02.05.2024 Date of Pronouncement/ आदेश उ*घोषणा क% त'थ 20.05.2024 For the Appellant/ नधा0रती क% ओर से Shri Sunil Surana, A.R For the Respondent/ राजव क% ओर से Shri Abhijit Adhikary, Addl. CIT ORDE
SAROJ EMBRODS PRIVATE LIMITED. ,HOOGHLY vs DCIT,C.C-3(4), KOLKATA. , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri SonjoySarma, Judicial Member] I.T.A. Nos.1351 & 1352/Kol/2023 Assessment Years: 2015-16 & 2016-17 Saroj Embrods Pvt. Ltd. (PAN: AALCS 7544 M) Vs. DCIT, Central Circle-3(4), Kolkata Appellant / ) अपीलाथ ( Respondent /(!"यथ ) Date of Hearing / सुनवाई क% त'थ 02.05.2024 Date of Pronouncement/ आदेश उ*घोषणा क% त'थ 20.05.2024 For the Appellant/ नधा0रती क% ओर से Shri Sunil Surana, A.R For the Respondent/ राजव क% ओर से Shri Abhijit Adhikary, Addl. CIT ORDE
ACUITY MERCHANTS PVT. LTD. ,KOLKATA vs ITO, WARD-4(3), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
RAJIB CHAKRABORTY,KOLKATA vs ITO- WARD-30(3), KOLKATA. , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
ALMA ASSETS CONSULTANCY PRIVATE LIMITED. ,LUDHIANA vs ITO, WARD-4(3), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
ITO, WARD-5(1), KOLKATA vs M/S VISHNU DISTRIBUTORS PVT LTD, KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
JLD CEMENT PRIVATE LIMITED,KOLKATA vs ITO,WARD-6(2), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Shri Sonjoy Sarma (Judicial Member)