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ITAT Kolkata Bench

22,285 judgments

BALLABH DAS MALL,KOLKATA vs ITO, WARD-58(2), KOLKATA

ITA 353/KOL/2024[2011-12]Status: Disposed22/5/2024AY 2011-12

DR. MANISH BORAD (Accountant Member)

BIPINBHAI MOTIBHAI PATEL,KOLKATA vs ITO, WARD-11(1), KOLKATA

ITA 352/KOL/2024[2013-14]Status: Disposed22/5/2024AY 2013-14

DR. MANISH BORAD (Accountant Member)

COMMITMENT FINANCE LTD.,KOLKATA vs ACIT, CIR. 2(1), KOLKATA

ITA 102/KOL/2024[2017-18]Status: Disposed22/5/2024AY 2017-18

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

VIKROMATIC STEELS PRIVATE LIMITED. ,HOWRAH vs ITO, WARD-3(2),KOLKATA, KOLKATA

ITA 895/KOL/2023[2012-13]Status: Disposed22/5/2024AY 2012-13

SHRI RAJPAL YADAV, HON’BLE (Vice President), DR. MANISH BORAD, HON’BLE (Accountant Member)

GEM FORGINGS PVT. LTD.,KOLKATA vs DCIT, CIR. 8(1), KOLKATA

ITA 1426/KOL/2023[2014-15]Status: Disposed22/5/2024AY 2014-15

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

GEM FORGINGS PVT. LTD.,KOLKATA vs DCIT, CIR. 8(1), KOLKATA

ITA 1425/KOL/2023[2013-14]Status: Disposed22/5/2024AY 2013-14

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

GEM FORGINGS PVT. LTD.,DCIT, CIR. 8(1) vs DCIT, CIR. 8(1), KOLKATA

ITA 1424/KOL/2023[2013-14]Status: Disposed22/5/2024AY 2013-14

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

GEM FORGINGS PVT. LTD.,KOLKATA vs DCIT, CIR. 8(1), KOLKATA

ITA 1423/KOL/2023[2012-13]Status: Disposed22/5/2024AY 2012-13

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

PRANAB DAS. ,KOLKATA vs ITO, WARD-46(4), KOLKATA. , KOLKATA

ITA 1300/KOL/2023[2016-17]Status: Disposed22/5/2024AY 2016-17

Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)

BARSOPURTI EXIM PVT. LTD.,KOLKATA vs I.T.O.,WARD-1(4), KOLKATA

ITA 103/KOL/2020[2014-15]Status: Disposed22/5/2024AY 2014-15

SHRI RAJPAL YADAV, HON’BLE (Vice President), DR. MANISH BORAD, HON’BLE (Accountant Member)

SITARAM BHARTIA INSTITUTE SCIENCE & RESEARCH,KOLKATA vs D.C.I.,EXEMPTION, CIRCLE-1(1), KOLKATA

ITA 1264/KOL/2019[2012-13]Status: Disposed22/5/2024AY 2012-13

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

DCIT, CENTRAL CIRCLE - 4(1) , KOLKATA vs M/S. SURANA MERCANTILES PVT. LTD., , KOLKATA

ITSSA 136/KOL/2018[2014-15]Status: Disposed21/5/2024AY 2014-15

DCIT, CENTRAL CIRCLE - 4(1) , KOLKATA vs M/S. SURANA MERCANTILES PVT. LTD., , KOLKATA

ITSSA 135/KOL/2018[2013-14]Status: Disposed21/5/2024AY 2013-14

DCIT, CENTRAL CIRCLE - 4(1) , KOLKATA vs M/S. SURANA MERCANTILES PVT. LTD., , KOLKATA

ITSSA 134/KOL/2018[2012-13]Status: Disposed21/5/2024AY 2012-13

DCIT, CENTRAL CIRCLE - 4(1) , KOLKATA vs M/S. SURANA MERCANTILES PVT. LTD., , KOLKATA

ITSSA 133/KOL/2018[2011-12]Status: Disposed21/5/2024AY 2011-12

M/S REGAL PLYWOOD INDUSTRIES PVT. LTD.,KOLKATA vs ITO, WARD-1(1), KOLKATA

ITA 454/KOL/2024[2015-16]Status: Disposed21/5/2024AY 2015-16

Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

RAGHUNATH EXPORTS PVT. LTD.,KOLKATA vs ACIT, CIR. 4, KOLKATA

ITA 440/KOL/2024[2018-19]Status: Disposed21/5/2024AY 2018-19

Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

SILVERLAKE TRADERS PVT. LTD.,KOLKATA vs ITO, WARD -5(1), , KOLKATA

ITA 382/KOL/2024[2012-13]Status: Disposed21/5/2024AY 2012-13

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

SILVERLAKE TRADERS PVT. LTD.,KOLKATA vs ITO, WARD-5, , KOLKATA

ITA 381/KOL/2024[2012-13]Status: Disposed21/5/2024AY 2012-13

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

PRATAP CHANDRA SAU WELFARE TRUST,MEDINIPUR vs ITO, WARD-38(1), MIDNAPUR

ITA 375/KOL/2024[2021-22]Status: Disposed21/5/2024AY 2021-22

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)