ITAT Kolkata Bench
22,285 judgments
GEETASREE BHOWMICK,KOLKATA vs A.O., NFAC
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
HARSH VARDHAN EDUCATION FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ALWAR CHARITY TRUST,KOLKATA vs CIT(EXEMPTION), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
AKLING CHARITY TRUST,KOLKATA vs CIT(EXEMPTION), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
PSB INVESTMENT PVT. LTD.,HOWRAH vs NFAC, DELHI
Dr. Manish Borad (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
BINDU VANIJYA PVT. LTD.,KOLKATA vs ITO, WARD-5(1), KOLKATA
Dr. Manish Borad (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ANIL KUMAR MOHANKA,KOLKATA vs ITO, WARD-2(2), ASANSOL
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
PANCHUR EDUCATION SOCIETY ,KOLKATA vs ITO, WARD-1(4)(EXEMPTION), KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI PRADIP KUMAR CHOUBEY, HON’BLE (Judicial Member)
NIRANJAN KUMAR HIRJEE,KOLKATA vs ITO, WARD-33(7) , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SANWAR MAL AGARWAL,KOLKATA vs ITO, KOLKATA
Dr. Manish Borad (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
TULSHI DEALTRADE PVT. LTD. ,HOWRAH vs ITO,WD-11(2),KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
RAVI KUMAR AGARWAL ,KOLKATA vs CIT(A), NFAC,DELHI, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
ANUKUL COMMERCIAL PRIVATE LIMITED.,HIMACHAL PRADESH vs INCOME TAX OFFICER, KOLKATA
Dr. Manish Borad (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
VRV TRADING COMPANY PRIVATE LIMITED,KOLKATA vs ITO 5(1) KOLKATA, KOLKATA
Dr. Manish Borad (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SUDHA DHOOT,KOLKATA vs AO WORD 40 (4), KOLKATA
Dr. Manish Borad (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
AVIJIT MONDAL ,KOLKATA vs ITO, WARD-52(1), KOLKATA. , KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
BENGAL RUBBER COMPANY LIMITED,KOLKATA vs DCIT, CIR-5, KOLKATA. , KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 1200/KOL/2023 Assessment Year: 2017-18 Bengal Rubber Company Limited.............................................Appellant [PAN: AABCB 2441 C] Vs. DCIT, Circle-5, Kolkata.........................................................Respondent Appearances: Assessee represented by: Akkal Dudhewala, A/R. Department represented by: Probhash Roy, Addl. CIT, D/R. Date of concluding the hearing : April 30th, 2024 Da
GOBINDA GHOSH,KOLKATA vs INCOME TAX OFFICER, WARD-45(2),KOLKATA, GOVERNMENT PLACE
Dr. Manish Borad (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DCIT,CIRCLE-2(1), KOLKATA vs M/S. AMRIT HATCHERIES(P)LTD, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
KRISHNA CHANDRA MONDAL,CHINSURAH vs ACIT, CIR. 23(1), HOOGHLY
DR. MANISH BORAD, ACCOUNTANT MEMBER I.T.A. No.: 58/KOL/2024 Assessment Year: 2013-14 Krishna Chandra Mondal........................................Appellant [PAN: AFCPM 4341 K] Vs. ACIT, Cir.-23(1), Hooghly.......................................Respondent Appearances: Assessee represented by: Sunil Surana, FCA. Department represented by: L.N. Dash, Sr. DR. Date of concluding the hearing : May 6th, 2024 Date of pronouncing the order : May 22nd, 2024 ORDER Per Manish Borad (Accountant Member)