ITAT Kolkata Bench
22,285 judgments
ANANDA SARKAR,NADIA vs ACIT, CIR. 41, NADIA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
ASHOKE KUMAR MEMORIAL TRUST,KOLKATA vs CIT(EXEMPTION), KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 423/KOL/2024 Assessment Year: N.A. Ashoke Kumar Memorial Trust................................................Appellant [PAN: AAATA 4466 A] Vs. CIT (Exemption), Kolkata......................................................Respondent Appearances: Assessee represented by: Puja Agarwal, AR. Department represented by: Subhendu Datta, CIT-DR. Date of concluding the hearing : May 16th, 2024 Date of pronouncing th
FAB LEATHERS LTD,KOLKATA vs ACIT, CEN. CIR. 3(3), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
FAB LEATHERS LTD,KOLKATA vs ACIT, CEN. CIR.3(3) , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
FAB LEATHERS LTD,KOLKATA vs ACIT, CEN. CIR. 3(3), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
FAB LEATHERS LTD,KOLKATA vs ACIT, CEN. CIR. 3(3), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
FAB LEATHERS LTD,KOLKATA vs ACIT, CEN. CIR. 3(3), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
FAB LEATHERS LTD.,KOLKATA vs ACIT, CEN. CIR. 3(3), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
SOUMITRA MUKHERJEE,NADIA vs ITO, WARD-4(1), NADIA
SRI SONJOY SARMA, JUDICIAL MEMBER & SRI RAKESH MISHRA (Accountant Member)
MONIKA MONDAL ,KOLKATA vs ACIT,CIR-1, DURGAPUR, DURGAPUR.
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. Nos.: 777 to 780/KOL/2023 Assessment Years: 2014-15 to 2017-18 Monika Mondal.......................................................................Appellant [PAN: AIMPM 6528 N] Vs. ACIT, CIR-1, Durgapur..........................................................Respondent Appearances: Assessee represented by: Vinod Kr. Jain, FCA. Department represented by: Sallong Yaden, Addl. CIT (DR). Date of concluding the hear
MONIKA MONDAL. ,KOLKATA vs ACIT,CIR-1, DURGAPUR. , DURGAPUR.
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. Nos.: 777 to 780/KOL/2023 Assessment Years: 2014-15 to 2017-18 Monika Mondal.......................................................................Appellant [PAN: AIMPM 6528 N] Vs. ACIT, CIR-1, Durgapur..........................................................Respondent Appearances: Assessee represented by: Vinod Kr. Jain, FCA. Department represented by: Sallong Yaden, Addl. CIT (DR). Date of concluding the hear
MONIKA MONDAL. ,KOLKATA. vs ACIT, CIR-1, DURGAPUR. , DURGAPUR
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. Nos.: 777 to 780/KOL/2023 Assessment Years: 2014-15 to 2017-18 Monika Mondal.......................................................................Appellant [PAN: AIMPM 6528 N] Vs. ACIT, CIR-1, Durgapur..........................................................Respondent Appearances: Assessee represented by: Vinod Kr. Jain, FCA. Department represented by: Sallong Yaden, Addl. CIT (DR). Date of concluding the hear
MONIKA MONDAL,KOLKATA vs ACIT,CIR-1, DURGAPUR. , DURGAPUR
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. Nos.: 777 to 780/KOL/2023 Assessment Years: 2014-15 to 2017-18 Monika Mondal.......................................................................Appellant [PAN: AIMPM 6528 N] Vs. ACIT, CIR-1, Durgapur..........................................................Respondent Appearances: Assessee represented by: Vinod Kr. Jain, FCA. Department represented by: Sallong Yaden, Addl. CIT (DR). Date of concluding the hear
MOHAMMAD IBRAHIM,KOLKATA vs ITO, WARD-32(3), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
SAVITA GOURI MALANI GRAND CHILDREN TRUST,KOLKATA vs ITO, WARD-31(4), KOLKATA. , KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
SAVITA GOURI MALANI GRAND CHILDREN TRUST ,KOLKATA vs ITO, WARD-32(4), KOLKATA, KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
DILIP KUMAR ROY,KOLKATA vs ITO, WARD-32(3), KOLKATA. , KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
OBEROI HOTELS PRIVATE LIMITED,KOLKATA vs DCIT,CIR-8, KOLKATA. , KOLKATA
SHRI. RAJESH KUMAR (Accountant Member), SHRI ANIKESH BANERJEE ( (Judicial Member)
DCIT, CIR-8, KOLKATA ,KOLKATA vs OBEROI HOTELS PVT. LTD. , KOLKATA
SHRI. RAJESH KUMAR (Accountant Member), SHRI ANIKESH BANERJEE ( (Judicial Member)
OBEROI HOTELS PRIVATE LIMITED.,KOLKATA vs DCIT,CIR-8, KOLKATA, KOLKATA
SHRI. RAJESH KUMAR (Accountant Member), SHRI ANIKESH BANERJEE ( (Judicial Member)
