ITAT Kolkata Bench
22,285 judgments
MANUSH COMMODITIES (P) LTD. ,HOWRAH vs ITO, WARD-15(3), KOLKATA. , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
AJAY KUMAR SINGHANIA (HUF),KOLKATA vs I.T.O., WARD - 43(1), KOLKATA, KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
SHREE KARUNANIDHAN SEVA TRUST,KOLKATA vs CIT(EXEMPTION), KOLKATA
SHRI RAJPAL YADAV, HON’BLE (Vice President), DR. MANISH BORAD, HON’BLE (Accountant Member)
SARAOGI UDYOG FOUNDATION,KOLKATA vs CIT(A), EXEMPTION, KOLKATA
SHRI RAJPAL YADAV, HON’BLE (Vice President), DR. MANISH BORAD, HON’BLE (Accountant Member)
NARSINGHDAS RAWALWASIA CHARITABLE TRUST. ,KOLKATA vs CIT(E), KOLKATA. , KOLKATA
SHRI RAJPAL YADAV, HON’BLE (Vice President), DR. MANISH BORAD, HON’BLE (Accountant Member)
MALVIKA PERIWAL,KOLKATA vs I.T.O., WARD-29(4), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
SRILAKSHMI FINVEST PVT. LTD., ,KOLKATA vs ITO, WARD - 5(1) , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
DCIT, CIRCLE - 3(1), KOLKATA , KOLKATA vs M/S. R. PIYARELALL IMPORT & EXPORT LTD., KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
M/S. R. PIYARELALL IMPORT & EXPORT LTD.,KOLKATA vs JCIT, RANGE - 3, KOLKATA , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
M/S. R. PIYARELALL IMPORT & EXPORT LTD.,KOLKATA vs ADDITIONAL CIT, RANGE - 3, KOLKATA , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rakesh Mishra (Accountant Member)
ASHIT KUMAR DEB,KOLKATA vs ITO, WARD-25(2), KOLKATA
SHRI SONJOY SARMA, HON’BLE (Judicial Member), SHRI RAKESH MISHRA, HON’BLE (Accountant Member)
DCIT, LTU-2, KOLKATA, KOLKATA vs M/S. TITAGARH WAGON LTD., KOLKATA
SRI ANIKESH BANERJEE, JUDICIAL MEMBER & SRI GIRISH AGRAWAL (Accountant Member)
DCIT, LTU-2, KOLKATA, KOLKATA vs M/S. TITAGARH WAGON LTD., KOLKATA
SRI ANIKESH BANERJEE, JUDICIAL MEMBER & SRI GIRISH AGRAWAL (Accountant Member)
TEKNOKRAFT,KOLKATA vs ITO, WD. 36(4), KOLKATA
Shri Rajpal Yadav (Vice President), Shri Rajesh Kumar (Accountant Member)
FAB LEATHERS LTD,KOLKATA vs ACIT, CEN. CIR. 3(3), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
MOTHER EARTH FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. Nos.: 473 & 474/KOL/2024 Assessment Years: N.A. Mother Earth Foundation........................................................Appellant [PAN: AABAM 6778 R] Vs. CIT (Exemption), Kolkata......................................................Respondent Appearances: Assessee represented by: Manoj Kataruka, AR. Department represented by: Abhijit Kundu, CIT-DR. Date of concluding the hearing : May 28th, 2024 Date of p
MOTHER EARTH FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA
SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. Nos.: 473 & 474/KOL/2024 Assessment Years: N.A. Mother Earth Foundation........................................................Appellant [PAN: AABAM 6778 R] Vs. CIT (Exemption), Kolkata......................................................Respondent Appearances: Assessee represented by: Manoj Kataruka, AR. Department represented by: Abhijit Kundu, CIT-DR. Date of concluding the hearing : May 28th, 2024 Date of p
SATH FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
SATH FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)
BRENTFORD MERCHANTS PVT. LTD.,KOLKATA vs ACIT(OSD), WARD-1(4), KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Sanjay Awasthi (Accountant Member)