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ITAT Kolkata Bench

22,285 judgments

INCOME TAX OFFICER WARD 27(3) HALDIA, HALDIA vs GOUTAM GURIA, EAST MEDINIPUR

ITA 1028/KOL/2023[2010-11]Status: Disposed5/6/2024AY 2010-11

DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)

RISHRA INVESTMENTS LTD.,KOLKATA vs I.T.O., WARD-1(4), KOLKATA, KOLKATA

ITA 496/KOL/2022[2013-2014]Status: Disposed5/6/2024AY 2013-2014

DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)

IFB AUTOMOTIVE PVT. LTD.,KOLKATA vs DCIT, CIR. 12(1), KOLKATA

ITA 212/KOL/2024[2014-15]Status: Disposed4/6/2024AY 2014-15

DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI PRADIP KUMAR CHOUBEY, HON’BLE (Judicial Member)

SRI RAHUL SARAF,KOLKATA vs DCIT, KOLKATA

ITA 956/KOL/2023[2012-13]Status: Disposed4/6/2024AY 2012-13

Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)

SNEHASISH BHAUMIK,KOLKATA vs ACIT, CIR. 50(1), KOLKATA

ITA 1429/KOL/2023[2014-15]Status: Disposed4/6/2024AY 2014-15

DR. MANISH BORAD, HON’BLE (Accountant Member)

RAICHAND KOTHARI FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA

ITA 794/KOL/2024[00]Status: Disposed3/6/2024

SHRI RAJPAL YADAV, HON’BLE (Vice President), DR. MANISH BORAD, HON’BLE (Accountant Member)

M/S TATTVA HERITAGE FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA

ITA 766/KOL/2024[00]Status: Disposed3/6/2024

SHRI RAJPAL YADAV, HON’BLE (Vice President), DR. MANISH BORAD, HON’BLE (Accountant Member)

AVIJIT ROY MEMORIAL FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA

ITA 671/KOL/2024[00]Status: Disposed3/6/2024

SHRI RAJPAL YADAV, HON’BLE (Vice President), DR. MANISH BORAD, HON’BLE (Accountant Member)

SHRI ALOK KUMAR MAITI,HALDIA vs ITO, WARD-27(2), HALDIA

ITA 59/KOL/2024[2017-18]Status: Disposed3/6/2024AY 2017-18

DR. MANISH BORAD, HON’BLE (Accountant Member)

KRISHNA KUMAR JALAN,KOLKATA vs ACIT, CIR. 28, KOLKATA

ITA 354/KOL/2024[2015-16]Status: Disposed3/6/2024AY 2015-16

DR. MANISH BORAD, HON’BLE (Accountant Member)

SHIVANANDA PATIL,KOLKATA vs ADIT, CPC, BANGALURU

ITA 32/KOL/2024[2022-23]Status: Disposed3/6/2024AY 2022-23

DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI PRADIP KUMAR CHOUBEY, HON’BLE (Judicial Member)

SHIVANANDA PATI,JALPAIGURI vs ADIT, CPC, , BENGALURU

ITA 31/KOL/2024[2021-22]Status: Disposed3/6/2024AY 2021-22

DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI PRADIP KUMAR CHOUBEY, HON’BLE (Judicial Member)

GANPATI INDUSTRIEAL PVT. LTD.,KOLKATA vs DCIT, CEN. CIR. 4(2), KOLKATA

ITA 301/KOL/2024[2018-19]Status: Disposed3/6/2024AY 2018-19

SHRI RAJPAL YADAV, HON’BLE (Vice President), DR. MANISH BORAD, HON’BLE (Accountant Member)

SHIVANANDA PATIL,JALPAIGURI vs ADIT, CPC, BENGALURU

ITA 30/KOL/2024[2020-21]Status: Disposed3/6/2024AY 2020-21

DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI PRADIP KUMAR CHOUBEY, HON’BLE (Judicial Member)

PUJITA CONSTRUCTIONS PVT. LTD.,KOLKATA vs DCIT, CIR. 1(1), KOLKATA

ITA 299/KOL/2024[2012-13]Status: Disposed3/6/2024AY 2012-13

DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI PRADIP KUMAR CHOUBEY, HON’BLE (Judicial Member)

RAJENDRA ANCHALIA,KOLKATA vs ITO, WARD-32(4), KOLKATA

ITA 275/KOL/2024[2015-16]Status: Disposed3/6/2024AY 2015-16

SHRI MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)

EMERALD COMPANY PVT. LTD.,KOLKATA vs DCIT, CIR. 8(1), KOLKATA

ITA 252/KOL/2024[2015-16]Status: Disposed3/6/2024AY 2015-16

SRI SANJAY GARG, JUDICIAL MEMBER & SRI SANJAY AWASTHI, ACCOUNTANT MEMBER I.T.A. No.: 252/KOL/2024 Assessment Year: 2015-16 Emerald Company Pvt. Ltd......................................................Appellant [PAN: AADCE 2623 D] Vs. DCIT, Cir.-8(1), Kolkata.........................................................Respondent Appearances: Assessee represented by: Saurav Gupta, AR. Department represented by: Divakar Chakraborty, Addl. CIT. Date of concluding the hearing : May 16th, 2024 Date

DHANWANTARY SEVA FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA

ITA 104/KOL/2024[00]Status: Disposed3/6/2024

SHRI RAJESH KUMAR, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)

SHRI ASHOK SHARMA,KOLKATA vs A.O, KOLKATA

ITA 788/KOL/2023[2012-13]Status: Disposed3/6/2024AY 2012-13

DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI PRADIP KUMAR CHOUBEY, HON’BLE (Judicial Member)

SHRI ASHOK SHARMA,KOLKATA vs A.O., KOLKATA

ITA 787/KOL/2023[2010-11]Status: Disposed3/6/2024AY 2010-11

DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI PRADIP KUMAR CHOUBEY, HON’BLE (Judicial Member)