ITAT Kolkata Bench

22,285 judgments

DCIT, CC-4(2), KOLKATA, KOLKATA vs NALINI BHASKARAN , KOLKATA

ITA 573/KOL/2023[2009-10]Status: Disposed5/6/2024AY 2009-10

Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

DCIT, CC-4(2), KOLKATA, KOLKATA vs NALINI BHASKARAN , KOLKATA

ITA 572/KOL/2023[2009-10]Status: Disposed5/6/2024AY 2009-10

Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

DCIT, CC-4(2), KOLKATA, KOLKATA vs NALINI BHASKARAN , KOLKATA

ITA 571/KOL/2023[2008-09]Status: Disposed5/6/2024AY 2008-09

Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

DCIT, CC-4(2), KOLKATA, KOLKATA vs NALINI BHASKARAN , KOLKATA

ITA 570/KOL/2023[2008-09]Status: Disposed5/6/2024AY 2008-09

Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

DCIT, CC-4(2), KOLKATA, KOLKATA vs NALINI BHASKARAN , KOLKATA

ITA 569/KOL/2023[2007-08]Status: Disposed5/6/2024AY 2007-08

Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

DCIT, CC-4(2), KOLKATA, KOLKATA vs NALINI BHASKARAN , KOLKATA

ITA 568/KOL/2023[2007-08]Status: Disposed5/6/2024AY 2007-08

Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

DCIT, CC-4(2), KOLKATA, KOLKATA vs NALINI BHASKARAN , KOLKATA

ITA 567/KOL/2023[2005-06]Status: Disposed5/6/2024AY 2005-06

Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

DCIT, CC-4(2), KOLKATA, KOLKATA vs NALINI BHASKARAN , KOLKATA

ITA 566/KOL/2023[2005-06]Status: Disposed5/6/2024AY 2005-06

Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

DCIT, CC-4(2), KOLKATA, KOLKATA vs NALINI BHASKARAN , KOLKATA

ITA 565/KOL/2023[2004-05]Status: Disposed5/6/2024AY 2004-05

Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

DCIT, CC-4(2), KOLKATA, KOLKATA vs NALINI BHASKARAN , KOLKATA

ITA 564/KOL/2023[2004-05]Status: Disposed5/6/2024AY 2004-05

Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

DCIT, CC-4(2), KOLKATA, KOLKATA vs NALINI BHASKARAN , KOLKATA

ITA 563/KOL/2023[2003-04]Status: Disposed5/6/2024AY 2003-04

Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

DCIT, CC-4(2), KOLKATA, KOLKATA vs NALINI BHASKARAN , KOLKATA

ITA 562/KOL/2023[2002-03]Status: Disposed5/6/2024AY 2002-03

Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

DCIT, CC-4(2), KOLKATA, KOLKATA vs NALINI BHASKARAN , KOLKATA

ITA 561/KOL/2023[2001-02]Status: Disposed5/6/2024AY 2001-02

Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

DCIT, CC-4(2), KOLKATA, KOLKATA vs NALINI BHASKARAN , KOLKATA

ITA 560/KOL/2023[2001-02]Status: Disposed5/6/2024AY 2001-02

Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

DCIT, CC-4(2), KOLKATA, KOLKATA vs NALINI BHASKARAN , KOLKATA

ITA 559/KOL/2023[2000-01]Status: Disposed5/6/2024AY 2000-01

Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

DCIT, CC-4(2), KOLKATA, KOLKATA vs NALINI BHASKARAN , KOLKATA

ITA 558/KOL/2023[2000-01]Status: Disposed5/6/2024AY 2000-01

Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

DCIT, CC-4(2), KOLKATA, KOLKATA vs NALINI BHASKARAN , KOLKATA

ITA 557/KOL/2023[1999-2000]Status: Disposed5/6/2024AY 1999-2000

Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

DCIT,CC-4(2), KOL. , KOLKATA vs NALINI BHASKARAN, KOLKATA

ITA 556/KOL/2023[1999-2000]Status: Disposed5/6/2024AY 1999-2000

Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)

AURELIA HOUSING CO-OPERATIVE SOCIETY LTD. ,KOLKATA vs ITO, WARD-49(4), KOLKATA. , KOLKATA

ITA 1138/KOL/2023[2017-18]Status: Disposed5/6/2024AY 2017-18

DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI PRADIP KUMAR CHOUBEY, HON’BLE (Judicial Member)

MALDA ZILLA REGULATED MARKET COMMITTEE,ENGLISHBAZAR MALDA vs WARD 3(2) MALDA, MALDA

ITA 1054/KOL/2023[2017-2018]Status: Disposed5/6/2024AY 2017-2018

DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)