ITAT Kolkata Bench
22,285 judgments
SUBHASH SHARMA,BELURMATH vs ACIT,CIR-47, KOLKATA. , KOLKATA
SHRI RAJESH KUMAR, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
QUEST ONLINE ,KOLKATA vs ITO,WARD-49(1), KOLKATA. , KOLKATA
Shri Sanjay Garg, Judicial Member and Rajesh Kumar (Accountant Member)
MANISH JAIN,KOLKATA vs I.T.O., WARD - 6(1), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
MANISH JAIN,KOLKATA vs I.T.O., WARD - 6(1), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
EVENT DEVELOPERS PVT. LTD.,KOLKATA vs I.T.O., WARD - 5(1), KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
M/S R.S.DARSHAN SINGH MOTORS CAR FINANCE PVT. LTD.,KOLKATA vs ITO, WARD-11(3), KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
CITY LEVEL PROGRAMME OF ACTION FOR STREET AND WORKING CHILDREN,KOLKATA vs CIT(E), KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 244/Kol/2024 Assessment Year: N.A. City Level Programme of Action for Street and Working Children………………………………………………………………………..Appellant [PAN: AAAAC 2589 D] Vs. CIT (Exemptions), Kolkata....................................................Respondent Appearances: Assessee represented by: P.K. Ray, Adv. Department represented by: Abhijit Kundu, CIT D/R. Date of concluding the hearing : April 22nd, 2024 Date
VKPM SEVA TRUST, KOLKATA vs CIT(E), KOLAKTA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY, JUDICIAL MEMBER I.T.A. No.: 238/Kol/2024 Assessment Year: N.A. VKPM Seva Trust.....................................................................Appellant [PAN: AACTV 2011 Q] Vs. CIT (Exemptions), Kolkata....................................................Respondent Appearances: Assessee represented by: Sunil Surana, A/R. Department represented by: Abhijit Kundu, CIT D/R. Date of concluding the hearing : April 22nd, 2024 Date of
VIJAY AGARWAL,DURGAPUR vs JCIT, KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
DCIT, CENTRAL CIRCLE, KOLKATA vs MERLINS, KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
WELLMAN LOGISTICE PVT. LTD. ,KOLKATA vs ACIT(OSD),WARD-4(1), KOLKATA. , KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & SONJOY SARMA, JUDICIAL MEMBER I.T.A. No.: 694/Kol/2023 Assessment Year: 2015-16 Wellman Logistics Pvt. Ltd......................................................Appellant [PAN: AAACW 8447 J] Vs. ACIT(OSD), Ward-4(1), Kolkata………………………………………..Respondent Appearances: Assessee represented by: Aryan Kochar, Adv. Department represented by: Arun Kanti Dutta, Addl. CIT, Sr. D/R. Date of concluding the hearing : April 18th, 2024 Date of pronouncing the order : Ma
RECYCLE INDIA FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SANJAY GARG, HON’BLE (Judicial Member)
RECYCLE INDIA FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SANJAY GARG, HON’BLE (Judicial Member)
MAMTA CHORARIA,HOWRAH vs ITO, WARD-36(1), KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI PRADIP KUMAR CHOUBEY, HON’BLE (Judicial Member)
SHALINI GUPTA,KOLKATA vs ITO, WARD-22(4), KOLKATA. , KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
KALPAJEET BASU MALLIK,KOLKATA vs DCIT, CIR-32(1), KOLKATA. , KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)
THE JUTE CORPORATION OF INDIA LIMITED,KOLKATA vs DCIT, CIRCLE-1(2), KOLKATA, KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
DREAM VALLEY BARTER PVT. LTD.,KOLKATA vs ITO, WARD 7(3), KOLKATA
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
GANPATI INDUSTRIAL PVT. LTD.,KOLKATA vs DCIT, CEN. CIE. 4(2), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
SYED WAQUAR HUSSAIN,KOLKATA vs ACIT, CIR. 2(1), KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI PRADIP KUMAR CHOUBEY, HON’BLE (Judicial Member)
