ITAT Kolkata Bench
22,285 judgments
NUGEN ENGINEERING,DURGAPUR vs ACIT, CIR. I, , DURGAPUR
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
MAJHAULIA SUGAR INDUSTRIES PVT. LTD. ,KOLKATA vs ITO, WARD-10(2), KOLKATA. , KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
SHREE ANJANI SAREES PVT. LTD.,KOLKATA vs DCIT, CIR. 7(1), KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
DR. SUBHAS CHANDRA SAHA CHARITABLE TRUST,COOCHBEHAR vs CIT(EXEMPTION), KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
DR. SUBHAS CHANDRA SAHA CHARITABLE TRUST,COOCHBEHAR vs CIT(EXEMPTION), KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
TAKDAH LINGDING GPSKUS LTD.,DARJEELING vs ITO, WARD-3(2), DARJEELING
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
SAURABH DAGA,KOLKATA vs ITO, WARD 46(1), KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
PUNCTUAL VINCOM (P)LTD,KOLKATA vs ITO, WARD 5(1), KOLKATA, KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
PUNCTUAL VINCOM PVT. LTD,KOLKATA vs ITO, WARD 5(1), KOLKATA, KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
ANIMESH PAUL,HABRA vs ITO,WARD-50(2), KOLKATA, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
VEDANSH TRADERS PVT. LTD. ,HOWRAH vs ITO-WARD-13(1),KOL, KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
PURNASONS PVT. LTD.,KOLKATA vs ITO, WARD-8(1), KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
PUNIT POPAT ,KOLKATA vs ITB,NFAC,DELHI, , DELHI
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
SRI BUDDHADEB SAMADDER,KOLKATA vs ITO, WARD-29(3), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
BIHARI DISTRIBUTORS PVT. LTD. ,NAGPUR vs ITO,WARD-14(1), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
SREI INFRASTRUCTURE FINANCE LIMITED,KOLKATA vs ACIT,CIR-11(1), KOL, KOLKATA
Shri Rajpal Yadav (Vice President), Dr. Manish Borad (Accountant Member)
M/S.G.S. ATWAL & CO.(ENGG)(P)LTD,KOLKATA vs DCIT, CIR-11(1), KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
M/S.G.S. ATWAL & CO.(ENGG) (P)LTD.,KOLKATA vs DCIT, CIR-11(1), KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
RANBHUMI NIRMAN PVT. LTD.,KOLKATA vs I.T.O., NFAC, DELHI / I.T.O., WARD - 4(1), KOLKATA, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
RANBHUMI NIRMAN PVT. LTD.,KOLKATA vs I.T.O., NFAC, DELHI / I.T.O., WARD - 4(1), KOLKATA, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Girish Agrawal (Accountant Member)
