ITAT Kolkata Bench
22,285 judgments
I.T.O.,WARD-1(2), KOLKATA vs M/S MANGALVANI COMMERCIAL PVT. LTD., KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI ANIKESH BANERJEE, HON’BLE (Judicial Member)
RANPUR MAHAMAYA KHADI GRAMODYOG SAMITY,BANKURA vs ITO, WARD-2(1) EXEMPTION, DURGAPUR
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SUKDEV SEN,NAVI MUMBAI vs ACIT, CIR. 61, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
ANIL KUMAR PODDAR,KOLKATA vs ITO, WARD-43(2), KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SANDEEP KEDIA,KOLKATA vs ITO, WARD-12(2), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
BASUDEV SHARMA,KOLKATA vs ITO, WARD-2(3), ALIPURDUAR
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
MILLIE DEY,KOLKATA vs ITO, WARD 25(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
MALLARPUR NAISUVA,BIRBHUM vs CIT(E), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
MD. NEYAZ HASAN,KOLKATA vs ITO, WARD 25(3), KOLKATA
Shri Sanjay Garg, Judicial Member and Rajesh Kumar (Accountant Member)
ANOOP NOPANY,KOLATA vs ITO, WARD 40(1), KOLKATA
Shri Sanjay Garg (Judicial Member), Dr. Manish Borad (Accountant Member)
M/S. HUMARA INDIA CREDIT CO-OPERATIVE SOCIETY LIMITED,KOLKATA vs A.C.I.T., CIRCLE - 33, KOLKATA, KOLKATA
SHRI RAJESH KUMAR, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
CONCERN FOR CALCUTTA,KOLKATA vs CIT(EXEMPTION), KOLKATA
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
SASHA ASSOCIATION FOR CRAFT PRODUCERS,KOLKATA vs ITO, WARD 1(3), EXEMPT, KOLKATA, KOLKATA
SRI RAJESH KUMAR, ACCOUNTANT MEMBER & SONJOY SARMA (Judicial Member)
PUSHPANJALI MEDI INDIA (P) LTD. ,KOLKATA vs ITO,WARD-2(1),KOLKATA. , KOLKATA
SHRI MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
M/S. PUSHPANJALI MEDI INDIA PRIVATE LIMITED. ,KOLKATA vs ITO,WD-2(1), KOLKATA. , KOLKATA
SHRI MANISH BORAD (Accountant Member), SHRI SONJOY SARMA (Judicial Member)
ADITYA ARAV DEV-CONS CO PRIVATE LIMITED,RAMNAGARGARH, DHANBAD vs DCIT, CIRCLE-1, KALI MITRA LANE KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
G.S.ATWAL & CO (ENGG) PVT. LTD,KOLKATA vs PCIT, KOL-2,KOL, KOLKATA
SHRI RAJESH KUMAR, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
MANJU DEVI SHAH,KOLKATA vs ITO,WARD-50(4), KOLKATA. , KOLKATA
Shri Sanjay Garg (Judicial Member)
SOLEMAN ESTATES PRIVATE LIMITED. ,KOLKATA vs ITO, WARD-1(3), KOLKATA. , KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
M/S. LINDE INDIA LIMITED (FORMERLY BOC INDIA LIMITED),KOLKATA vs PCIT-2, KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
