ITAT Kolkata Bench
22,285 judgments
ACIT, CIRCLE - 1(1), KOLKATA, KOLKATA vs M/S. MCNALLY BHARAT ENGINEERING COMPANY LIMITED, KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
ACIT, CIRCLE - 1(1), KOLKATA, KOLKATA vs M/S. MCNALLY BHARAT ENGINEERING COMPANY LIMITED, KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
DCIT, CIRCLE -5 KOLKATA, KOLKATA vs M/S HINDUSTHAN COPPER LTD., KOLKATA
SHRI RAJESH KUMAR, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
JCIT(OSD), CIRCLE -5, KOLKATA, KOLKATA vs M/S HINDUSTHAN COPPER LTD., KOLKATA
SHRI RAJESH KUMAR, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
JCIT(OSD), CIRCLE -5, KOLKATA, KOLKATA vs M/S HINDUSTHAN COPPER LTD., KOLKATA
SHRI RAJESH KUMAR, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
JCIT(OSD),CIRCLE-5, KOLKATA, KOLKATA vs M/S HINDUSTHAN COPPER LTD., KOLKATA
SHRI RAJESH KUMAR, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
THE COMMERCIAL TAXES DIRECTRORATE EMPLOYEES CO. OP. CREDIT SOCIETY LTD.,KOLKATA vs ADIT, CPC, BENGALURU
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
DEBANJALI SENGUPTA,KARNATAKA vs ACIT, CIRCLE 61, KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & SONJOY SARMA, JUDICIAL MEMBER I.T.A. No.: 774/Kol/2023 Assessment Year: 2012-13 Debanjali Sengupta.................................................................Appellant [PAN: AESPM 9498 Q] Vs. ACIT, Circle-61, Kolkata………………………………………………..Respondent Appearances: Assessee represented by: Vishal Kalra, A/R. Department represented by: Arun Kanti Dutta, Addl. CIT, Sr. D/R. Date of concluding the hearing : April 17th, 2024 Date of pronouncing the order : A
I.T.O.,WARD-1(2), KOLKATA vs M/S GABHAWALA TAX ADVISORS PVT. LTD.(FORMERLY KNOWN AS M/S OSTRICH TIE UP PVT. LTD.), GURUBAGH
SHRI SANJAY GARG (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MJUNCTION SERVICES LTD.,KOLKATA vs DCIT, CIR. 1(1), KOLKATA
SHRI RAJPAL YADAV (Vice President), SHRI RAKESH MISHRA (Accountant Member)
SAAB TECHNOLOGIES B.V.(FORMERLY KNOWN S ,KOLKATA vs D.C.I.T., INTERNATIONAL TAXATION, CIRCLE-2(1), KOLKATA, KOLKATA
SRI ANIKESH BANERJEE, JUDICIAL MEMBER & SRI GIRISH AGRAWAL, ACCOUNTANT MEMBER I.T.A. No.: 153/KOL/2022 Assessment Year: 2018-19 Saab Technologies B.V (Formerly known as Holland Institute of Traffic Technologies B.V.)….......…………............................................Appellant [PAN: AABCH 5694 R] Vs. DCIT, International Taxation, Circle-2(1), Kolkata................Respondent Appearances: Assessee represented by: Sh. Abhishek Kejriwal, A/R. Department represented by: Sh. Rakesh Kumar Da
MURARKA FOUNDATION,KOLKATA vs CIT(EXEMPTION), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Sanjay Awasthi (Accountant Member)
SANTIPUR THANA CO-OPERATIVE AGRICULTURAL MARKETING SOCIETY LTD.,NADIA vs DCIT, CPC, BENGALORE
SRI RAJPAL YADAV (Vice President), DR. MANISH BORAD (Accountant Member)
JATRAPUR SAMABAY KRISHI UNNAYAN SAMITY LTD.,NADIA vs DCIT, CPC , BENGALURU
SRI RAJPAL YADAV (Vice President), DR. MANISH BORAD (Accountant Member)
LYTTON HOTEL,KOLKATA vs ACIT, CIR. 32, KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
GENERAL INSURANCE EMPLOYEES CO-OPT. CREDIT SOC. LTD.,SILIGURI vs DCIT, CPC, BANGALURU
SHRI RAJPAL YADAV, HON’BLE (Vice President), DR. MANISH BORAD, HON’BLE (Accountant Member)
CHANDRAVADAN DESAI,KOLKATA vs ITO, WARD-7(2), KOLKATA, KOLKATA
SHRI SANJAY GARG, HON’BLE (Judicial Member), DR. MANISH BORAD, HON’BLE (Accountant Member)
HOWRAH MILLS COMPANY LIMITED. ,HOWRAH vs DCIT. C.C-1(1),KOL, KOLKATA
Dr. Manish Borad (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
HOOGLY DOCK & PORT ENGINEERS LTD.,KOLKATA vs DCIT, CIR. 1(1), KOLKATA
SHRI SANJAY GARG, HON’BLE (Judicial Member), DR. MANISH BORAD, HON’BLE (Accountant Member)
PRADEEP AGARWAL,KOLKATA vs ITO, WARD-22(2), KOLKATA
DR. MANISH BORAD, ACCOUNTANT MEMBER & PRADIP KUMAR CHOUBEY (Judicial Member)
