ITAT Kolkata Bench
22,285 judgments
JOLEN MARKETING PVT. LTD.,KOLKATA vs ITO, WARD-8(2), KOLKATA
SHRI RAJPAL YADAV, HON’BLE (Vice President), DR. MANISH BORAD, HON’BLE (Accountant Member)
DANDIPUR SAMABAY KRISHI UNANAYAN SAMITY LTD. ,MEDINIPUR vs ACIT, CIR-38, KOLKATA. , KOLKATA
SHRI RAJPAL YADAV, HON’BLE (Vice President), DR. MANISH BORAD, HON’BLE (Accountant Member)
SUSHMITA SAHOO SETH,KOLKATA vs ACIT, CIR-26(1), KOLKATA., KOLKATA
SHRI RAJPAL YADAV, HON’BLE (Vice President), DR. MANISH BORAD, HON’BLE (Accountant Member)
SHRI NASIRUDDIN SEKH,HOOGHLY vs ACIT,CIR-23(1), HOOGHLY. , HOOGHLY
SHRI NASIRUDDIN SEKH,HOOGHLY vs ACIT,CIR-23(1),HOOGHLY. , HOOGHLY
SHRI NASIRUDDIN SEKH,HOOGHLY vs ACIT,CIR-23(1), HOOGHLY. , HOOGHLY
M/S. MANOHAR DEALCOM PRIVATE LIMITED. ,KOLKATA vs ITO, WARD-9(1), KOLKATA. , KOLKATA
DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)
SATI PROMOTERS PVT. LTD. ,KOLKATA vs ITO,WARD-9(4), KOL, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
PRAGYA TRADERS (P)LTD,KOLKATA vs ITO, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)
THE INSTITUTE OF INDIA FOUNDRYMEN,KOLKATA vs ITO, WARD-1(3),EXEMPT, KOLKATA., KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
THE INSTITUTE OF INDIAN FOUNDRYMEN. ,KOLKATA vs ITO, WARD-1(3), EXEMPT, KOLKATA. , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
THE INSTITUTE OF INDIAN FOUNDRYMEN ,KOLKATA vs ITO, WARD- 1(3), EXEMPT, KOLKATA. , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
TECHNO ELECTRIC & ENGINEERING COMPANY LIMITED. ,NOIDA vs A.O, C.C-2(1),KOLKATA, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Sonjoy Sarma (Judicial Member)
SEASIDE PROJECTS PVT. LTD.,KOLKATA vs ITO, WARD-5(1), KOLKATA
SHRI RAJPAL YADAV (Vice President), SHRI GIRISH AGRAWAL (Accountant Member)
CLASS COMMERCIAL (P) LTD. ,KOLKATA vs ACIT,CC-3, KOLKATA, KOLKATA
Shri Sanjay Garg (Judicial Member), Shri Rajesh Kumar (Accountant Member)
MANOJ KUMAR PARMAR(HUF),KOLKATA vs ITO, WARD-1(1), KOLKATA
SHRI RAJPAL YADAV (Vice President), SHRI GIRISH AGRAWAL (Accountant Member)
MINTO PARK ESTATES PVT. LTD. ,KOLKATA vs ITO, WARD-12(3), KOLKATA. , KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)
PARTHA PRIYA BANERJEE ,BURDWAN vs ACIT,CIR-2, DURGAPUR. , DURGAPUR
Shri SonjoySarma (Judicial Member), Shri Girish Agrawal (Accountant Member)
MADHAV PRASAD PRIYAMVADA BIRLA APEX CHARITABLE TRUST,KOLKATA vs ITO, WARD 1(4), EXEMPTION, KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)
BAL KRISHAN DAS MUNDHRA,KOLKATA vs ITO, WARD-12(1), KOLKATA
Shri Rajpal Yadav, Vice-President (KZ), Shri Girish Agrawal (Accountant Member)