ITAT Kolkata Bench

22,285 judgments

M/S. IDEAL VYAPPR PVT. LTD. ,KOLKATA vs ITO, WARD- 6(2), KOLKATA. , KOLKATA

ITA 870/KOL/2023[2012-13]Status: Disposed9/4/2024AY 2012-13

SHRI RAJPAL YADAV (Vice President), SHRI GIRISH AGRAWAL (Accountant Member)

SURINDER FILMS(P) LTD.,KOLKATA vs DCIT,CIR-3(1), KOLKATA. , KOLKATA

ITA 1360/KOL/2023[2012-13]Status: Disposed9/4/2024AY 2012-13

DR. MANISH BORAD, HON’BLE (Accountant Member), SHRI SONJOY SARMA, HON’BLE (Judicial Member)

SHRI DINESH AGARWAL,KOLKATA vs A.C.I.T.,CENTRAL CIRCLE-3(4), KOLKATA

ITA 2624/KOL/2019[2015-16]Status: Disposed9/4/2024AY 2015-16

SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)

SHRI VIJAY AGARWAL,KOLKATA vs A.C.I.T.,CENTRAL CIRCLE-3(4), KOLKATA

ITA 2623/KOL/2019[2015-16]Status: Disposed9/4/2024AY 2015-16

SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)

SHRI AMIT AGARWAL,KOLKATA vs A.C.I.T.,CC-3(4), KOLKATA

ITA 2592/KOL/2019[2015-16]Status: Disposed9/4/2024AY 2015-16

SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)

SHRI SHREY AGARWAL,KOLKATA vs A.C.I.T.,CIRCLE-3(40, KOLKATA

ITA 2565/KOL/2019[2015-16]Status: Disposed9/4/2024AY 2015-16

SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)

SHRI MAHESH AGARWAL,KOLKATA vs A.C.I.T.,CENTRAL CIRCLE-3(4), KOLKATA

ITA 2539/KOL/2019[2015-16]Status: Disposed9/4/2024AY 2015-16

SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)

SHRI KISHORE KUMAR AGARWAL,KOLKATA vs A.C.I.T.,CIRCLE-3(4), KOLKATA

ITA 2530/KOL/2019[2015-16]Status: Disposed9/4/2024AY 2015-16

SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)

SHRI KAMAL AGARWAL,KOLKATA vs A.C.I.T.,CENTRAL CIRCLE-3(4), KOLKATA

ITA 2522/KOL/2019[2015-16]Status: Disposed9/4/2024AY 2015-16

SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)

M/S CITY SHOPPE ESTATES LIMITED,KOLKATA vs DCIT, CIR. 4(3), KOLKATA

ITA 42/KOL/2024[2010-11]Status: Disposed8/4/2024AY 2010-11

SHRI SANJAY GARG (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)

REALTECH NIRMAN PVT. LTD.,KOLKATA vs DCIT, CIR. 11(1), KOLKATA

ITA 146/KOL/2024[2020-21]Status: Disposed8/4/2024AY 2020-21

Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)

JYOTI RAKESH ROONGTA,KOLKATA vs ITO, WARD-43(5), KOLKATA

ITA 143/KOL/2024[2012-13]Status: Disposed8/4/2024AY 2012-13

Shri Rajpal Yadav, Vice-President (KZ), Shri Rajesh Kumar (Accountant Member)

KEDAR NATH SARAF CHARITY TRUST,KOLKATA vs DDIT, CPC, BENGALURU

ITA 133/KOL/2024[2020-21]Status: Disposed8/4/2024AY 2020-21

SHRI RAJPAL YADAV, HON’BLE (Vice President), DR. MANISH BORAD, HON’BLE (Accountant Member)

SWARUP KUMAR ROY,SILIGURI vs DCIT, CPC, BANGALORE

ITA 118/KOL/2024[2022-23]Status: Disposed8/4/2024AY 2022-23

Shri Rajpal Yadav, Vice-President (KZ), Dr. Manish Borad (Accountant Member)

DURGAMATA COOMERCIAL PVT. LTD. ,KOLKATA vs ITO,WD-9(1), KOLKATA. , KOLKATA

ITA 864/KOL/2023[2014-15]Status: Disposed8/4/2024AY 2014-15

DR. MANISH BORAD, ACCOUNTANT MEMBER & SONJOY SARMA (Judicial Member)

DURGAMATA COOMERCIAL PVT. LTD. ,KOLKATA vs ITO,WD-9(1), KOLKATA. , KOLKATA

ITA 861/KOL/2023[2014-15]Status: Disposed8/4/2024AY 2014-15

DR. MANISH BORAD, ACCOUNTANT MEMBER & SONJOY SARMA (Judicial Member)

SUNIL KHAITAN,KOLKATA vs DCIT,CIR-1(1), KOLKATA. , KOLKATA

ITA 845/KOL/2023[2017-18]Status: Disposed8/4/2024AY 2017-18

Shri Sonjoy Sarma (Judicial Member), Shri Girish Agrawal (Accountant Member)

JANAMANGAL SAMABAY KRISHI UNNAYAN SAMITY LIMITED,HALDIA vs I.T.O., WARD - 27(1), HALDIA, HALDIA

ITA 55/KOL/2023[2018-2019]Status: Disposed8/4/2024AY 2018-2019

SHRI SANJAY GARG, HON’BLE (Judicial Member), DR. MANISH BORAD, HON’BLE (Accountant Member)

M/S GODAWARI TRADERS PVT. LTD.,KOLKATA vs ITO, WARD-6(1), KOLKATA

ITA 1445/KOL/2023[2011-12]Status: Disposed8/4/2024AY 2011-12

SHRI ANIKESH BANERJEE (Judicial Member), SHRI GIRISH AGRAWAL (Accountant Member)

SYAMA PRASAD MOOKERJEE PORT,KOLKATA vs DCIT, CIR. 34, , KOLKATA

ITA 1412/KOL/2023[2020-21]Status: Disposed8/4/2024AY 2020-21

SHRI SANJAY GARG, HON’BLE (Judicial Member), DR. MANISH BORAD, HON’BLE (Accountant Member)